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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2)(v) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018

(v)to direct the concerned District Level Competent Authorities for taking decision on applications pending beyond the prescribed timelines ;