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[Cites 0, Cited by 99] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(3) in Karnataka Industrial Areas Development Act, 1966

(3)This Act except Chapter VII shall come into force at once; Chapter VII shall come into force in such area and from such [date] [See the notification at the end of the Act] as the State Government may, from time to time, by notification, specify in this behalf.