Supreme Court - Daily Orders
Nabam Rebia And Etc. Etc. vs Deputy Speaker . on 19 February, 2016
Bench: Jagdish Singh Khehar, Dipak Misra, Madan B. Lokur, Pinaki Chandra Ghose, N.V. Ramana
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ITEM NO.501 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1259-1260/2016
(Arising out of impugned final judgment and order dated 13/01/2016
in WP(C) No. 7745/2015 13/01/2016 in WP(C) No. 7998/2015 passed by
the High Court Of Gauhati)
NABAM REBIA AND ETC. ETC. Petitioner(s)
VERSUS
DEPUTY SPEAKER AND ORS. Respondent(s)
(with appln. (s) for directions and exemption from filing c/c of
the impugned judgment and permission to file lengthy list of dates)
Date : 19/02/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Fali S. Nariman, Sr. Adv.
Mr. Kapil Sibal, Sr. Adv.
Mr. Vivek Tankha, Sr. Adv.
Mr. Arunabh Chaudhary, Adv.
Ms. Heena Khan, Adv.
Mr. Subhash Sharma, Adv.
Mr. Vaibhav Tomar, Adv.
Ms. G. Panmei, Adv.
Mr. Ankur Chawla, Adv.
Mr. Nizam Pasha, Adv.
Ms. Kanika Singh, Adv.
Mr. Samir Malik, Adv.
Ms. Megha Gupta, Adv.
for Mr. Sarvesh Singh Baghel, AOR
For Respondent(s) Mr. Ashok Desai, Sr. Adv.(for RR Nos. 21 to 30)
Mr. Rajiv Dalal, Adv.
Mr. Ashmeet Singh, Adv.
Signature Not Verified
Mr. Amol Chandan, Adv.
Digitally signed by
Vinod Lakhina
Date: 2016.02.19
Mrs. Deepika Kalia, Adv.
18:00:26 IST
Reason: Mr. Kapish, Adv.
Mr. Tanzing, Adv.
for Mr. Abhay Kumar,AOR
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Ms. Varuna Bhandari, Adv.
Mr. Utkarsh, Adv.
Ms. Megha Agarwal, Adv.
Ms. Sanskriti Pathak, Adv.
for Mr. Aditya Singh,AOR
For RR No.16 Mr. T.R. Andhiyarujina, Sr. Adv.
Mr. Satya Pal Jain, Sr. Adv.
Mr. Bhakti Vardhan Singh, Adv.
Mr. Vikramjit Banerjee, Adv.
Mr. Amit Kumar Pathak, Adv.
Mr. Soumik Ghosal, Adv.
Mr. Vikas Singh Jangra, Adv.
Mr. Siddharth Sijoria, Adv.
Mr. Jayant Mohan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Further arguments heard. For further consideration, list again on 22.02.2016 as part-heard.
To be taken up at 2.00 p.m. (Renuka Sadana) (Parveen Kr. Chawla) Court Master AR-cum-PS