Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28K] [Entire Act]

Union of India - Subsection

Section 28K(2) in The Customs Act, 1962

(2)A copy of the order made under sub-section (1) shall be sent to the applicant and the Commissioner of Customs.