Supreme Court - Daily Orders
Hemant Khandelwal vs Union Of India on 8 November, 2019
Bench: S.A. Bobde, B.R. Gavai
ITEM NO.811 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 303/2019
HEMANT KHANDELWAL Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 08-11-2019 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Rajiv Shankar Dwivedi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on next week before appropriate Bench.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.11.08 18:50:40 IST Reason: