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Supreme Court - Daily Orders

Hemant Khandelwal vs Union Of India on 8 November, 2019

Bench: S.A. Bobde, B.R. Gavai

     ITEM NO.811                          COURT NO.2                    SECTION X

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     Writ Petition(s)(Criminal)                No(s).   303/2019

     HEMANT KHANDELWAL                                                  Petitioner(s)

                                                   VERSUS

     UNION OF INDIA & ORS.                                              Respondent(s)


     Date : 08-11-2019 This petition was mentioned today.

     CORAM :
                         HON'BLE MR. JUSTICE S.A. BOBDE
                         HON'BLE MR. JUSTICE B.R. GAVAI


     For Petitioner(s)              Mr. Rajiv Shankar Dwivedi, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

List on next week before appropriate Bench.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.11.08 18:50:40 IST Reason: