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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(h) in The Manual of Departmental Orders

(h)Great attention should be paid to the manner and method of communication in order to ensure that the advice given and the warning or censure administered, whether orally or in writing, shall having regard to the temperament of the officer concerned, be most beneficial to him.