Section 7 in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013
7. Reservation For Physically Disabled Candidates.
- Three percent of the available seats in each category shall be reserved, in accordance with the provisions of the Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 (Gujarat 1 of 1996), for the persons with disability who can perform the academic activities in the respective course. A candidate with disability shall have to submit certificate of disability issued and duly signed by the Civil Surgeon.Explanation. - 'person with disability means a person suffering from not less than forty per cent, of any disability as certified by a competent medical authority.
