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[Cites 0, Cited by 0] [Section 10C(1)] [Section 10C] [Entire Act]

State of Telangana - Subsection

Section 10C(1)(c) in Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960

(c)a person who is of the age of sixty-five years or more and the premises let out by him, or her;