Bombay High Court
Robert Louis Walker vs Herbert Peter Walker & Ors on 11 September, 2018
Author: G.S. Patel
Bench: G.S. Patel
16-TS25-97.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TESTAMENTARY AND INTESTATE JURISDICTION
TESTAMENTARY SUIT NO. 25 OF 1997
IN
TESTAMENTARY PETITION NO. 96 OF 1997
Robert Louis Walker ...Plaintif
Versus
Herbert Peter Walker & Ors ...Defendants
Appearance not given.
CORAM: G.S. PATEL, J
DATED: 11th September 2018
PC:-
1.The Plaintif's evidence is closed.
2. The Defendants shall, on or before 5th October 2018, file (i) the Affidavit(s) of the attesting witness(es) (ii) an Affidavit of Documents; and (iii) a compilation of Documents, duly indexed and paginated. Copies of each of these will be served on the Advocates for the Plaintif on or before that date.
3. Discovery and inspection is to be completed and statements of admission and denial are to be exchanged on or before 19th October 2018.
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4. List the matter on 26th October 2018 for marking the Defendants' documents.
5. Both sides will also prepare a suggested list of markings to be assigned to the Defendants' documents.
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