Section 2(i) in U.P. Kshettra Panchayats and Zila Panchayats (Erection and Re-Erection of a Building or Making or Enlarging of a Well Within a Controlled Rural Area) Rules, 1974
(i)"Existing built up area" means the area within the controlled rural area of which the greater part has been developed as a business, residential or industrial area and which has been provided with essential facilities like roads, water supply, drainage etc.;
