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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(10) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Rules, 1955

(10)Any excess cost of consolidation recovered shall be refunded only under the orders of the Collector in the same manner as refund of excess revenue collections.]