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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(13) in The Punjab Animal Contagious Diseases Rules, 1953

(13)Every yard, stable, outhouse, or other place or premises and every wagon, car, carriage, or other vehicle, and every utensil or other things infected with the disease shall be thoroughly cleansed and disinfected by and at the expense of the owner or occupier in such manner and to such extent as specified in Appendix I.