Central Administrative Tribunal - Allahabad
Awadhesh Narain Pandey vs Heavy Industries on 21 April, 2025
Reserved on 15.04.2025
Central Administrative Tribunal, Allahabad Bench, Allahabad
This the 21st day of April, 2025
Hon'ble Mr. Justice Om Prakash VII, Member (J)
Hon'ble Mr. Mohan Pyare, Member (A)
Miscellaneous Application No. 2219 of 2024
(Modification Application)
In
Original Application No. 403 of 2023
1. Awadhesh Narain Pandey S/o LateSriTirath Raj Pandey R/o House
No. 221, LIG, Awas Vikash Colony, Yojna No.2, Jhunsi.
2. A.K. Varma, S/o Late Ramesh Chandra Verma R/o House No.
794/599B, Mumfordganj, Prayagraj, 211002.
3. R.C. Pandey, S/o Mata Saran Pandey, R/o 24/25, Amar Nath Jha
Marg, George Town, Allahabad.
4. S.S. Singh, S/o Shri Sheetla Prasad Singh R/o House No. 794/599B,
Mumfordganj, Prayagraj, 211002.
5. N.K. Jaiswal S/o Damodar Prasad Jaiswal, R/o C/o A.K. Ganguli,
72/73/16, Ramanand Nagar, Allahpur, Allahabad 211006.
6. Banwari Ram S/o Darbari Ram MIG Plot 36 Preetam Nagar,
Prayagraj.
7. P.N. Shukla S/o Gopi Nath Shukla R/o Kachhi Sadak, Daraganj,
Prayagraj.
8. Smt. Ramawati Devi wife of Late B.R. Prasad D/o Late B.R. Prasad
L.C. 145, PDA Colony, Naini, Allahabad.
9. Om Prakash Singh S/o Chhotey Lal Singh R/o 70A/6A, North
Lokpur, Naini, Prayagraj, 211008.
10.Bijoy Jena S/o Kalia Jena C/o S.K. Dubey, S/o Late Shri R..C Dubey,
LI.G. 77 ADA Colony, Pritam Nagar, Allahabad 211001.
11.J. Muaralidharan S/o Kuttan Nair C/o Shayam Narain, EWS 1/9,
Ganga Tat, Mehadaury Colony, Rasoolabad, Teliyarganj, Prayagraj
211004.
12.Santosh kumar, s/o late p.l. Srivastava, r/o mmig-54, Govindpur
Colony, Allahabad, 211004
13. Om Prakash Nigam, S/O Late Ram Kishore Nigam, R/o LIG-01,
ADA Colony, Pritam Nagar, Allahabad, 211011
14. Syed Mubarak S/O Syed Mohd Ibadat Naqvi, R/o Mohalla: Shafat
Pota, Near Imambada, Amroha 244221
15. Niaz Ahmad Khan, S/O Late Mohd Namdar Khan, R/O 184/37c/02
Karamat Ki Chowki, Kareli Prayagraj
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16. R B Singh S/O Late Shiv Balak Singh, R/o 6/3 EWS Baghambari
Colony, Allahapur, Allahabad, 211006
17. A M Sidiqui S/O Shri Abdul Hamid Siddiqui, R/o C/o Anwar
Hussain, 155/5 K, Karela Bagh, Prayagraj, Pin-211016
18. Smt Sushila Tripathi W/O Late R A Tripathi, R/o 139/3A, Bhulai ka
Pura, Govind Pura, Teliarganj, Allahabad
19. S N Pandey S/O Bali Raj, R/o 16/48 Nai Basti, Sohbatiya Bagh,
Paraygraj
20. RAM SINGH, S/o SATYA NARAYAN SINGH R/o C/o S K Sinha,
F-302, Pragati Apartments,6/20, Church Lane, Prayagraj-211001
21. A K MAJUMDAR S/o NAROTTAM MAJUMDAR, R/o B-610,
Brij Hari Appartment 8/8A, Drummond Road, Ashok Nagar,
Prayagraj 211001
22. D K THAKUR S/o SHRI RAM LAGAN THAKUR, R/o HIG-27,
Kathju Ki Baghiya Colony, Chandpur salori, Allahabad-211004
23. Mrs. Sonali Das W/o. UJJWAL KUMAR DAS R/o 38/A, Jeevan
Krishna, Mitra Road, Kolkata
24. SMT MADHURI YADAV, W/O BRAHM PRAKASH, R/o 647/B,
Bakshi Khurd, Daraganj-Allahabad
25. TARKESHWAR PD VERMA S/o HARBANS PRASAD VERMA,
R/o C/o, Ambrish Verma, 134/99, Mahabiran Lane, Prayagraj-
211003
26. ANWAR HUSSAIN S/o ASGHAR AHMAD, R/o 155/5 K, Karela
Bagh, Prayagraj, Pin-211016
27. RAMESH LAL S/o CHELLARAM DIWANMAL CHATNANI,
R/o 6/12 M Lukerganj near Anubhav beauty parlour Prayagraj -
211001
28. R K KHANNA S/o RAM CHARAN KHANNA, R/o 12A,
sahajpuram, Mundera, Paraygraj
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29. SAJAL KUMAR MAJUMDAR S/o SHRI F.C.MAJUMDAR, R/o
5, K K Pally ( Near Shaktigarh Durga Mandap), Birati/ Kolkata-
700051
30. DEVABRATA DEY, S/o KSHTRA MOHAN DEY, R/o S/o Late
Shri Kshtra Mohan Dey 175/E, Rajrooppur, Prayagraj-211011
31. M M GUPTA, S/o MATRU MAL GUPTA, R/o 56, Chak
Raghunath, Naini, Prayagraj
32. C K TIWARI, S/o JAI NARAIN TIWARI, R/o C/o, Gandhi Nagar
Naini, Allahabad
33. A K BOSE, S/o LATE SUDHIR KUMAR BOSE, R/o J 601, BPTP
Discovery Park, Sector 80, faridabad, 121004
34. ANGAD SINGH, S/o KEDAR SINGH, R/o Maheva Pachim Patti,
Agricultural Institute, Naini-211007
35. SMT PADMA NAUTIYAL, W/O R N NAUTTIYAL, R/o C/O
Neelam Dimiri, Bhajan Garh Road, Kailash Gate, Muni ki Reti
Rishikesh, Uttarakhand, Pin- 249137
36. A K MATHUR, S/o BALWANT SAHAI MATHUR, R/o 1547 D,
Sudama Nagar, Indore-452001
37. SUNIL KUMAR SINGH, S/O LATE RAM PUJAN SINGH, R/o
LD-15, PDA Colony, Naini, Allahabad 211008
38. V B SINGH, S/o GAURI SHANKAR SINGH, R/o 451, Triveni
Nagar, Naini-211008
39. SHASHI PRAKASH, S/o SHRI B.P.SRIVASTAVA, R/o LIG 319,
Pritam Nagar, Dhumanganj-211011
40. P K MALVIYA, S/o SHRI J.N.MALVIYA, R/o Mini MIG-47,
Govind Pur Colony, Allahabad 211004
41. R S SINGH, S/o SHIV RAJ SINGH, R/ o "O' Block,128/3,Deoki
Nagar, Kanpur-208011
42. R B UPADHYAY s/o MANGAL UPADHYAY, R/o Avantika
Colony, ADA, Naini Allahabad
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43. SMT. JYOTSHANA W/O LATE NARENDRA KUMAR, R/o 2/26
MIG, Avas Vikas Colony Yojna-3, Jhusi, Prayagraj 211019
44. AVADHESH KUMAR, S/o SHRI LAXMI NARAIN SHARMA,
R/o S/o Late Shri Lakshmi Narayan Sharma, 71 Laxman Puri,
Lucknow-226016
45. P K SRIVASTAVA, S/o KANHAIYA LAL SRIVASTAVA, R/o
Kalindipuram, Rajruppur, Jagrati Chauraha,Allahabad
46. R S KUSHWAHA, S/o KANDHAI LAL KUSHWAHA, R/o
Village-Pubnah (pahi) P.O. Atrampur, Soraon, Paraygraj.
47. V S SWARANKAR, S/o SHRI R.D.SWARANKAR R/o EA-
478,ADA Colony, Naini Paraygraj
48. KANTA PRASAD S/o SHRI BALDEO, R/o EA-463, ADA Colony
Naini, Prayagraj
49. R N SINGH, S/o DUKH DAWAN, HIG-222, ADA Colony, Pritam
Nagar, Allahabad
50. A K SHUKLA, S/o LATE JAI KRISHNA SHUKLA, R/o 917,
Kalyani Devi, Allahabad
51. RAJESH SRIVASTAVA, S/o SHRI R.M.SRIVASTAVA, R/o 250-
Sohbatiya Bagh, Behind Narayan Apartment, Prayagraj-211006
52. SMT INDU VISHAL W/O VISHAL CHANDRA, R/o LIG-22,
Govind Pur Colony, Prayagraj 211004
53. K K SHARMA S/o SHRI INDRA BAHADUR, R/o Village & Post-
Bhagwanpur, Mejaroad Prayagraj
54. T. P. SINGH S/o RAM BALI SINGH, R/o MMD 14 PDA Colony,
Naini, Prayagraj-211008
55. RAJENDRA ROY, S/o SHRI RAMADHIN SINGH, R/o Ampra
Plaza Appartment, Rajendra Nagar, Patna, Bihar Pin- 800016
56. D K Srivastava, S/o Late D.N.Srivastava, R/o D2/21, Vikramnagar
DOS Colony,Ambli Bopal Road, Ahmedabad-380058
57. R B Rajput S/o Shri D.D.Rajput, R/o House No. 179, Sector No. 6,
Awas Vikas-3, Ambedkarpuram, Kalyanpur, Kanpur
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58. Ram Bilas Sharma S/o Suraj Man Sharma, R/o Binova Nagar, Durga
Mandir, Naini-Prayagraj
59. LAL BAHADUR SINGH, S/o SHRI GOKUL SINGH, R/o Tilak
Nagar, Allahahpur, Allahabad-211006
60. P K SHARMA, S/o HEMRAJ SHRAMA, R/o 3/3, ADA Colony,
Meerapur Prayagraj
61. SABHA SHANKER, S/o SHRI MUNNI LAL, R/o 17/4, Triveni
Nager, Naini, Allahabad
62. M N ANSARI, S/o LATE HABIB ANSARI, R/o 150, Minhajpur,
Prayagraj,3
63. JITENDRA SHARMA, S/o DEO NANDAN SINGH, R/o 37/6/15 B
Anand Nagar Naini, Allahabad 211008
64. RAM JEE MISHRA, S/o RAMA SHANKER MISHRA, R/o
Village-Barjee, Post-Bhawani Pur, Distt- Sant Ravidas Nagar
65. SMT. SANDHYA SRIVASTAVA W/O V K SRIVASTAVA, R/o
L.C-180, PDA Colony, Naini, Prayagraj
66. S D RAM, S/o SARJU RAM, R/o Gram- Mahewa Paschim Patti,
P.O. Agricultural Institute, Naini Parayagraj
67. S N UPADHYAY, S/o LATE SHIVA NAND UPADHYAY, R/o
17A/19B/1 Ganga Nagar, Raja Pur, Prayagraj, 211002
68. RAJAN ALEXANDER JOHN B/O LATE R H M JOHN, S/o
LATE RMH JOHN, R/o M IIA/68, ADA Colony, Naini, Allahabad
211008
69. ASHOK KUMAR, S/o SHRI SITA RAM, R/o 72/66, Purana
Mumfordganj, Prayagraj
70. S B PRASAD, S/o VASHISHTH PRASAD, R/o 843/28B/88A,
Neta Chauraha, Allapur, Prayagraj-211006
71. R R SINGH, S/o SHRI KAMESHWAR SINGH, R/o LIG-126,
Govindpur Colony, Allahabad, 211004
72. K N SINGH, S/o GAURI SHANKAR SINGH, R/o LD-71,ADA
Colony,Naini,Prayagraj-211008
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73. BANARSI RAM, S/o RAM NARESH, R/o EA-1/67, ADA Colony,
Naini, Prayagraj
74. A K GANGULI, S/o SHRI H.L.GANGULI, R/o 72/73/16
Ramanand Nagar , Allahpur, Allahabad -211006
75. MARKANDEY MISHRA, S/o SHRI RAJ NATH MISHRA, R/o
508, Krishna Nager, Naini, Allahabad
76. DAULAT RAM, S/o GEHIMAL, R/o Flat No-JC202,Greenage
Salarpuria sattva, Bommanhalli, Hosur Road, Bengaluru-560068
77. G K PANDEY, S/o RAM ABHILASH PANDEY, R/o 168/141,
SOUTH MALAKA, PRAYAGRAJ-211001
78. SMT PURNIMA TIWARI W/o V K TIWARI, R/o K102,
Greenfield bhaily vasna road, Near Sterling Hospital, Vadodara
Gujrat-391410
79. SHALABH KUMAR, S/o LATE MAHABIR PRASAD
RAJBANSHI, R/o 23B/17 Balrampur House Allahabad-211002
80. R K GUPTA, S/o SHRI S.S.GUPTA, R/o 127D/4D Bhola Ka Pura
Sulem Sarai , Prayagral-211011
81. SMT. SHEELA AGRAWAL W/O LATE K.K AGRAWAL, R/o
633/535 Old Katra, Allahabad, 211002
82. K C JOSHI S/o LATE NARAYAN PRASAD JOSHI R/o Flat
No.-209, Abhinandan Apartment, Silicon City, Rau, Indore Pin
452012
83. GOPI CHANDRA PAL S/o SHRI LAKHAN SANGH PALR/o
,H.No. 247A/2B,Omgaitrynagar,Shivchauraha, Teliargunj,
Allahabad-211004
84. MANIK CHANDRA DAS S/o LATE CHARU CHANDRA
DAS R/o LC-175, ADA Colony, Naini, Allahabad 211008
85. A K PANDEY S/o LATE SHRI NAR SINGH PANDEYR/o
LIG-129, Govindpur Colony, Allahabad 211004
86. J P SINHA S/o SHRI LATE DHARAM PRASAD SINHA, R/o 63-
C, Stanley Road,Beli Colony,Prayagraj-211002
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87. MOHD SHAHABUDDIN MOHD SIRAJUDDIN S/o Mohd.
Sirajuddin, 18E/5A, Karamat Ki Chowki,Kareli, Prayagraj-211016
88. SMT. MANJU VAREHNEY W/O LATE R K VARSHNEYR/o
573/436 Attarsuiya (behind Durga Puja Park) Allahabad
89. B K CHAKRABORTY S/o SHRI ADHIR CHANDRA
CHAKRABORTY, R/o 321/233A, Tularambagh, Allahabad.
90. A NARAIN S/o SHRI JAI JAI RAM SRIVASTAVAR/o
MIG, Kalindipuram Colony, Rajrup pur, Allahabad
91. S S JHA S/o LATE GANDHI JHA LC 67,R/o ADA
Colony, Naini, Allahabad
92. GAGAN JOSEPHS/o SHRI B.S.JOSEPH R/o 9/403, Ravi Chintan
9-10 HSG Society Ltd., Gaurav Sanklap Ph-1, Near GCC, Mira
Road, Mumbai 404407
93. P C PAUL S/o LATE SHRI NIRHU PAUL, R/o MMC 2,C
Block A D A Colony , Naini , Prayagraj
94. SANDHYA SANYAL D/o KALIDAS BHATTACHARJEER/o
C/O P G Chadhuray, 11-BHS, ALLAHAPUR, PRAYAGRAJ-
211006
95. GANESHJI SINGH S/o SHRI R.K.SINGH , R/o MIG-23B,
Kalindipuram, Prayagraj 211011
96. D P SRIVASTAVA S/o LATE DAMODAR LAL
SRIVASTAVA R/o 415,Avas Vikas Colony Yojana
No2,Jhunshi,Allahabad
97. D K PATEL S/o SHRI KESHAV LAL PATEL, R/o 58 Suramaya
Bunglows, near Ratnam Bunglows, Science City Road, Sols,
Ahmedabad 380060
98. H N RAM SHRI S/o BRIJ NATH RAM ,R/o 844, Near
Netachouraha, Allahpur, Prayagraj-211006
99. SHARAD CHANDRA MISRA S/o SHRI R.S.MISHRAR/o
Kachhi sadak, Daraganj, Allahabad
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100. Shyamal Biswas S/O Shri Deb Das Biswas ,R/o MIG 3B-
20,ADA Colony,Naini,Prayagraj-211008
101. S N Pandey S/O Late Ved Swarup Pandey R/o 51-Ram Priya Road,
Prayag, Allahabad 211002
102. M K Saxena S/o Ram Sewak Saxena R/o 868/14, Krishna
Nagar ,Naini,Prayagraj
103. Hamidullah Khan S/o Shri Ahmadullah R/o Village- Rustam
Nagar, Post-utraule, Distt- Balarampur
104. Hari Ram S/o Shri Sukhu Ram R/o C/o S D Ram, Gram-
Mahewa Paschim Patti, P.O. Agricultural Institute, Naini Parayagraj
105. Indera Jeet S/o Sukhu Ram R/o C/o Aseem Sinha, 222/16/47,
New Sohbatiabagh, Prayagraj-211006
106. D K Bijlani S/o Shri T.J.Bijlani R/o G-204, Maple tree, new
Jail road, Village- Bhidwai, Bhopal
107. A P Mishra S/O Shri Amar Nath Mishra R/o Village Dadri
Taluka, Naugawa, Post-Dandi, Prayagraj-211008
108. A K Srivastava S/o Jai Kishor Srivastava R/o 44/26,
Lowder Road, Georgetown, Prayagraj
109. Pushpalata Mishra W/O Late M.P Mishra Late Mahesh Prasad
Mishra, R/o LIG-147, Govindpur colony, Allahabad, 211004
110. K P Srivastava S/o Late Shri Shyama Charan Lal , R/o EB-95, B
Block,ADA Colony,Naini,Prayagraj-211008
111. Shiv Shanker S/o Late Shri Bans Raj R/o LC-13, ADA Colony,
Naini, Allahabad, 211008
112. R K Shahi S/o Shri Keshwar Prasad , R/o 2/1, N.K Mukhrjee Road,
Civil Lines, Allahabad, 211001
113. Bal Krishna Mishra S/o Shri Ram Vijay Mishra, R/o EWS 159
A D A Colony Katzu Bagh Prayagraj
114. Surendra Kumar S/o Late Shri Kamta Prasad Mishra, R/o 61 G /6
OM Gayatri Nagar, Teliarganj, Prayagraj-211004
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115. Kishan Dutt S/o Late Shri Keshab Dutt Bhatt, R/o Flat
No.9,Pragati Apartment ,6/20 Churchlane, Prayagraj-211002
116. Smt Sujata Bisaria W/O S K Bisaria Late S.K Bisaria R/o 202,
Natraj Appartment, 67 IP Extension, Delhi-92
117. Raj Mani Singh S/o Late Shri Nokhai Singh,R/o Flat No.EWS-31,
Katju Bag Colony,Salori, Teliarganj,Prayagraj-211004
118. A K Sinha S/O B.S Lal, R/o Flat No. B-703, Arvind Appartments,
Plot-9, Sector 19B, Dwarka, New Delhi 110075
119. Pankaj Khare S/o shri Late R.M. Khare ,R/o LC 172ADA Colony
Naini,Allahabad-211008
120. D S Mishra S/o Late Shri Prabha Shankar Mishra, R/o 69/42/D
Tularambagh Prayagraj -211006
121. Ram Lakhan S/o Late Govind Prasad, R/o LIG 117, Govindpur
Colony, Allahabad-211004
122. K L Jaiswal S/o Shri Late Shri Ram AwStar ,R/o MIG 11/267, ADA
Colony, Naini, Prayagraj-211008
123. U S Yadav S/o Shri Dakhini Din Yadav R/o 163/152, Fateshpur,
Bicchua, Tagore Town, Prayagraj-211002
124. Aditya Narain Singh S/o Shri Chhabi Raj Singh R/o Khushal
Parwat, Kalyani Devi, Allahabad
125. B K Sharma Shri S/o Harish Chandar Shrma R/o LIG-173, ADA
Colony, Pritam Nagar, Allahabad 211011
126. S M Ali Kazmi S/o Late Shri Syed Shahid Ali, R/o Shalimar
OneWorld,Tower-B1,G.F.(003) Vista, Lucknow,UP-226010
127. A Dubey S/o Ghurahu Dubey R/o Ld 82 ADA Colony, Naini-
Allahabad-211008 (UP)
128. Rajesh Kumar Singh S/o Shri P.N.Singh R/o 520/445, Bharat
Marg, Shahganj, Allahabad-211003
129. Sardar Ahmad S/o Allio Sazzad Ahmad R/o 49B/3 Stainly Road,
Prayagraj
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130. Shailendra Kumar S/o Kalu Ram R/o C/O P G Chadhuray, 11-BHS,
ALLAHAPUR, PRAYAGRAJ-211006
131. Sudhakar S/o Shri Banwari Lal R/o 2F3, Block-1,Poonam
Apartment, Lukarganj, Allahabad
132. A K Tripathi S/o Late Shri Vishwanath Tripathi ,R/o LC129 ADA
Colony Naini , Disst. Allahabad
133. Ram Nama Prasad S/o Shri Ram Shiromani Yadav R/o Village-
Pakri Sewar, Post-Dubeypur, Tehsil-Meja, Paraygraj-212305
134. Mahesh Kumar S/O Late Sachanand Bhagia, R/o 15 Bhau Rao
Devras Awas Yojna, Kalindipuram, Prayagraj, Pin- 211011
135. P R Srivastava Late Awadhesh Kumar R/o Flat No. TA/1102,
Eldeco City Breeze, Eldeco city, Near IIM Lucknow, Lucknow- UP
226013
136. S B Singh S/o Late Shri Krishna Pal Singh R/o A/202, L.I.G.
Govindpur Colony, Prayagraj-211004
137. Vijay Anand Acharya S/o Jadav Chandra Dutta R/o 4/2, Triveni
Nagar, Naini, Allahabad
138. S K Srivastava S/O Shri Ram Chandra Srivastava R/o LIG 295,
Awas Vikas Colony Yojna 2 Jhusi Allahabad
139. Hari Das Ram S/o Shri Darbari Ram R/o C/o S D Ram,
Gram- Mahewa Paschim Patti, P.O. Agricultural Institute, Naini
Parayagraj
140. K K Mishra S/O Late Bhagwati Prasad Mishra R/o Vill.-
BHAYAPUR, Post-KHAPTIHA, Prayagraj 221508
141. Mazher Ishaq S/o Late Shri Mohd. Ishaq, R/o B-1228,G.T.B. Nagar,
Kareli, Allahabad-211016
142. Smt. Meera rai w/o late Anjani kumar rai R/o C/O Col. Sanjeev
Shukla, HE-453, Vishvamitra Marg, Hanuman Nagar, Vaishali
Nagar, Jaipur 302012, Rajasthan
143. O P Srivastava S/o Shyam Behari Srivastava R/o 105/10, J.L. Nehru
Road, Georgetown, Prayagraj
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144. Dharam Deo Singh S/o Shri Y.N. Singh, R/o L.D. 131, A.D.A.
Colony, Naini, Prayagraj-211008
145. Harendra P.D.Bhatt S/o Late shri Durgalal Bhatt, R/o LIG 43
Govindpur Colony Behind PoliceChauki, Govindpur Prayagraj-
21104
146. Ashutosh Srivastava S/o Krishna Behari Srivastava R/o Govindpur
Colony, Allahabad- UP
147. Rakesh Sharma S/o Late Sri Kishori Lal Sharma.R/o 36 LIG,
Govindpur Colony, Prayagraj-211004
148. S K Dubey S/o Late shri R.C. Dubey,R/o L.I.G. 77 ADA Colony,
Pritam Nagar, Allahabad -211011
149. Smt. Raj kumari singh w/o late y.k singh R/o 840/28B/88M,
Shivpuri Marg, Allapur, Prayagraj, 211006
150. A K Mitra Shri S/o Late Shri Shishir Kumar Mitra,R/o Flat
No.401,Vinayak Enclave, Ashok Nagar, Allahabad-211001
151. S P Mishra S/o Late shri Shive Sewak Mishra, R/o House No.594,
Shakti Khand -3, Indirapuram, Ghaziabad(UP)201014
152. Rajendra Prasad S/o Late Shri Banke Lal Kushwaha ,R/o 104,
Swagat Cooperative Housing Society, Gokul Dham, Goregaon, East
Mumbai-400063
153. Akash Varshney S/o Shri Ajay Varshney R/o C/O Shailendra
Singh LIG-273, Govind Pur Colony, Allahabad
154. Anwar Ahmad S/o Late Shri Abdul Hafeez,R/o 19/18 Dondi Pur
(Pathar Gali) Prayagraj-211003
155. B N Rai Late Shri Bans Narain Rai R/o MMIG-14, Govindpur
Colony, Allahabad 211004
156. S N Vishwakarma S/o Shri S.Vishwakarama R/o 88-A gurunanak
Nagar Lane-02 Naini Prayagraj
157. Uma Tiwari W/O Jai Shankar Tiwari R/o 339/5B Nayapura, Kareli,
Allahabad, 110016
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158. K C Tripathi S/o Late Paras Nath Tripathi, R/o EWS-417,
Awas Vikas, Colony, Sector 2, Jhunsi , Prayagraj-211019
159. A K Dwivedi S/o Shri Narsingh Naraian Dwivedi R/o 23/5D,
Alopibagh, P.O. Daraganj-211006
160. Mahesh Chandra Jha S/o Late Shri Nityanand Jha,R/o 2/3,
R.K.Lane, Bamangachi, PO Salkia, Howrah,711106, W.B.
161. S P Shukla S/o Shri Panna Lal Shukla B-36A, Dev
Nagar,Jhunsi, Prayagraj-211019
162. S C Asthana S/O Late Sant Prasad Asthana R/o LIG-297,
Govindpur Colony, Prayagraj-211004
163. Amawash Ram S/o Lt. Shri Dukhan Ram, R/o 125 Kazipur Road ,
Jawaher Nagar Naini, Prayagraj 211008
164. Sanjeeb ChatterjeeS/O Late Hara Dhon Chatterjee , R/o 520/B Nehru
Nagar, Meera Pur, Prayagraj, 211003
165. Lizy Varghese Thomas Samuel R/o Mauvnilkanthil House,
Mulakuzha PO, Chengannur, Kerala, 689505
166. U K Upadhyay S/o Late Shri Padma Kant Upadhyay ,R/o 325 LIG
Avas Vikas Colony Yojana No.2, Jhushi , Prayagraj-211019
167. Shyam Narain S/o Late Shri Doodh Nath, R/o EWS-I/9 Ganga
Tat, Mehadaury Colony, Rasoolabad, Teriyarganj, Prayagraj -
211004
168. Om Prakash Shukla S/o Shri G.P.Shukla R/o Kunda khas,
Pratapgarh- Uttar Pardesh
169. Mohan Kumar S/o Shri Narendra Swarup ,R/o Alkapuri , Hastings
Road, Allahabad-211001
170. Balram GiriS/o Late Sri Chhail Bihari Giri, R/o Ustapur
Mahmoodabad, Jhusi , Prayagraj
171. Brijesh Kumar S/o Late Sri Bansh Gopal R/o Umrao,Jawahar Nagar
Kazipur Road, Naini,Prayagraj,211008
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172. Smt. Jayshree Ghosh W/O S C GHOSH SHRI SANTOSH
CHANDRA GHOSH R/o 35/1 Jawahar Lal Nehru Road, George
Town, Prayagraj, Pin-211002
173. Ambrish Verma S/o Late Shri Suraj Narain Verma, 134/99,
Mahabiran Lane, Prayagraj-211003
174. Shailendra Singh S/o Late Shri R.P. Singh,R/o LIG-273,
Govindpur Colony, Allahabad-211004
175. A K Rai S/o Shri H.N.Rai R/o 777/4, Baghambari Road,
Allapur, Allahabad
176. G B Joshi S/o Shri Gajadhar Joshi , R/o Plot No.13, II nd Floor,
Sector-1 Vasundhara , Ghaziabad,(UP)
177. Abhendra Kumar S/o Late Sarzoo Prasad R/o 61D/6B, Om
Gayatri Nagar, Chand Pur Salori, Parayagraj
178. Mannulal Mishra S/o Late Karuna Shanksr Mishra R/o Vill &
Post- Bhitar Gaon, Distt. Raebareli, Pin 229205
179. Akhilesh Kumar S/o Shri Raghav Narain ,R/o Flat No.S-201, 49
SP Marg Civil Lines, Allahabad
180. Ganga DharS/o Shri Chhote Lal, R/o Vill. Ramgarh, Post
Deeha,Tehsil Karchhana Disst.Prayagraj
181. V P Singh Shri S/o Indra Deo Singh R/oLD-18, ADA Colony,
Naini, Allahabad, 211008
182. R K Mishra s/o Late Shri Prabhaker Dutt Mishra, R/o 1209 Shiv
nagar Allahpur, Prayagraj
183. Niraj S/O Late Ram Shankar Srivastava R/o 182A Sohbatiyabag,
Prayagraj, 211006
184. Anand Mohan S/o Late Shri Surendra Nath Soni,R/o 223/182A
Bhusauli Tola , Purshottam Nagar, Khuldabad, Prayagraj-211016
185. U C Mishra S/O Late V.C.Mishra R/o 984/2B Meerapur,
Parayagraj
186. R C Kushwaha S/o Shri late Om Prakash Singh , R/o 78D,
Allenganj , band Road, Prayagraj 211002
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187. Jamuna Prasad s/o Late Shri Ram Brichh,R/o L.I.G.333, Preetam
Nagar Colony, Sulem Sarai , Allahabad-211011
188. Mukteshwar Prasad S/o Late shri Rajbali Ram, R/o LC 26,
A.D.A. Colony , Naini, Allahabad -211008
189. S N Pandey S/o Late Shri Chandra Kishore Pandey,R/o LIG 143 ,
Govindpur Colony, Prayagraj-211004
190. P C Mishra S/o Shri R.K.Mishra R/o J-202,Gold Star Homes,
Phase-2, Sector 4A, Vrindavan Yojana, Lucknow
191. N H Khan S/o Late Shri Tasadduq Husain Khan,R/o
H.No.444/251, Thakurganj, Ali Colony, Barafkhana, Lucknow-
226003
192. Ratan Prakash S/o Shri H.P.Srivastava , R/o 12-A, Sammelan
Marg, Prayagraj-211003
193. S B Gupta S/o of Late Shri Chandra Bhushan
Gupta,LC181,ADA Colony,Naini,Prayagarj
194. Indrasen Singh s/o Shri Randhir Singh R/o 1432, Kidwai
Nagar, Allahapur, Prayagraj-211006
195. Vijay Deep Srivastava S/o Late Shri K.P. Srivastava,R/o K 102
Ansal Apartment 3 Strachy Road, Prayagraj
196. Gyan Pal Singh S/o Shri Late Raj Pal Singh, R/o G-204 Surya
Vihar Apptt. 70/53 Rai Bahadur Ramcharan Das Road Balrampur
House Prayagraj-211002
197. Sanjay KumarS/o Late Shri Bageshwari Prasad Sinha, R/o F-302,
Pragati Apartments,6/20, Church Lane, Prayagraj-211001
198. Naresh Gupta S/o shri Jagdish Saran Gupta R/o Flat No.10,
Bachchaji Apartment, 7, Mission Road,Prayagraj-211002
199. P S B S RaoS/o Late Shri Ponangi Rama Rao,R/o Flat S2 Plot No.3,
Srivaru Flats, Sri Ambal Gajalakshmi Nagar, Mangadu, Chennai-
600122
200. Subodh Mathur S/o Late Shri B.K. Mathur,R/o MIG,67, A.D.A.
Colony, Stanley Road, Prayagraj-211002
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201. Pulak Guha Chaudhary Late Subodh Guha Chaudhury R/o 11-
BHS, Allahapur, Prayagraj-211006
202. Md.Shamim Ahmad S/o Shri MD Hashim, R/o A648/SF-
2,Kareli, GTB Nagar , Prayagraj-211016
203. Manoj Kumar S/o Shri Dukhanti Ram,R/o T1, B512, Rudra
Aakriti Apartment, Arail Modh Naini, Prayagraj
204. Navendra Singh Bhurey Singh S/o Shri B Singh 16F, Prayag
Street , Katra, Prayagraj -211002
205. A K Chakravarty S/O Shri Basant Charavarty ,R/o H.NO.530,
WARD NO.19 SHAHPURA ROAD, VIKATGANJ, UMARIA-
484661
206. Puneet Shukla S/o Shri A K Shukla R/o 917, KALYANI
DEVI, ALLAHABAD
207. Amit Kumar Pandey S/o Hirdyanand Pandey, R/o B-603, Tower-
1,Rudra Aakriti, Arail Mod , Naini, Pryagraj-211008
208. Siraj Ahmad Ansari S/o Shri Riyaz Ahmad Ansari,R/o C-170,
G.T.B. Nagar,Kareli, Prayagraj-211016
209. Waseem Ahmad S/o Shri Rizwan Ahmad, R/o 25A/3A, Karamat
Ki Chowki, Kareli, Prayagraj-211016
210. VINAY KUMAR KUSHWAHA PREM LAL KUSHWAHA
S/o Shri Prem Lal Kushwaha H.No.1634/130A, Naya gaon,
Allahpur, Pyaragraj-211006
211. Vishal Srivastava S/o Late Shri Rama Shankar Srivastava , R/o 62-
B/8, Ramchandrapuram,Salori,Prayagraj-211004
212. Amar Deep Sonkar S/o Shri J.P. Sonkar , R/o 166E/1 Himmat
Ganj, Prayagraj-211016
213. Hari Om Maurya S/o Shri Bihari Lal Maurya, R/o 133/9e/3c
Pitamber Nagar, Teliyarganj, Prayagraj-211004
214. Suman Rai Paras Nath Rai W/o Shri Chandan Rai, R/o Shakti
Nagar, Chaka(near janta acedamy),Naini,Prayagraj-211008
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215. Satyananad Verma S/o Late Shri Indra Jeet Verma,R/o Vill-
Mahanmau, Post -Rampur Bhagan. Distt. Ayodhya -224203
216. Gauri S.P.Behere W/o Sanjay Kumar Srivastava ,124,
Rampur , Saraiinayat, Andawa, Allahabad-221505
217. Shalini Pandey D/o Ashok Kumar Pandey w/o Shri Dheeraj Kumar
Mishra,259/1a/2 Shankarghat Teliarganj, Prayagraj-211004
218. Alok Kumar S/o shri Hausala Prasad, Makan No.35, Vill: Kakaram,
Post : Dharawara, Thana / Tehsil Karchhana Distt. Prayagraj212301
219. Aseem Sinha S/o Shri Om Prakash Sinha,222/16/47, New
Sohbatiabagh, Prayagraj-211006
220. Umesh Kumar Singh S/o Late Shri Dhanraj Prasad Singh, EA
257 ADA Colony, Naini, Prayagraj 211008
221. Satyam Arun S/o Shri Arun Pradhan, 1 M. G. Marg, Opp. High
Court, Civil Lines, Prayagraj-211001
222. Mayank Goyal S/o Mahesh Chandra Goyal R/o Ada Colony,
Naini, Allahabad
223. Abhay Nath Singh S/o Shri Musafir Singh,Plot No.26
Bharauha,New Shantipuram Colony, Naini Near BPCL Gate, Naini
Prayagraj-211010
224. Vinit Kumar Tiwari S/o Shri Suresh Narayan Tiwari, Lawayan
Khurd Chatkahana, Post TS.L., Naini, Prayagraj-211010
225. Barkha Gupta W/o Dr.Tarun Kumar Gupta H.No.14/1 EA, Beli
Road, New Katra, Prayagraj-211002
226. Baij Nath Bind S/o Shri Amar Nath Bind, Village & PostKawariya ,
Newarhiya Mejaroad, Prayagraj-212303
227. Pawan Kumar Yadav S/o Sri Dhanraj Yadav,Village-Sarai Abdul
Malik. Post-Phulpur,Distt.Prayagraj 212402
228. Jitendra Kumar Maurya S/o Shri Dharaj Maurya, Village
SeekiKala,Post- Seeki Khurd,Handia,Distt.Prayagraj-221508
229. Ajay Kumar Singh S/o Shri Indra Bhuwan Singh,LD 48
ADAColony, Naini, Prayagraj-211008
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230. Kamlesh Kumar Yadav s/o shri B.K. Yadav, 806 A
Govindpur,Allahabad -211004
231. Chandan Kumar s/o shri Harish Chandra Indal Pur, Post-Dandi,
Naini, Allahabad 211008
232. Ajay Kumar Verma S/o Shri Ram Lakhan, L.I.G. 117,
GovindpurColony, Prayagraj -211004
233. Saurabh Verma S/o Shri Virendra Kumar Verma, Flat No.109,
ABlock, Sonal Apartment, Georgetown, Prayagraj
234. Ranatosh Yadav S/o Shri Ratan Lal Yadav ,Flat No.B-
202,Malayagiri Apartment, Near PN Anglo Sanskrit, Vidalaya, Naya
Tola,Bari Path, Patna, Bihar-800004.
235 Amit Kumar Katiyar S/o shri L.R. Katiyar ,207, 2nd Floor Royal
Sunshine Apartment Rewa Road,Allahabad
236 Reena Sharma W/o Shri Shashi Kumar Sharma,B-38 Officers Colony
, ITI Company,Naini, Prayagraj-211010.
237. Ajai Kumar S/O Shri Vishwanath C1-101, Swati Apartment, CG
City, Sultanpur Road, Lucknow-226010
238. Kamalesh Kumar Raj S/o Late Shri Hans Raj ,CG5, Flat No.1104,
capetownSupertech Sector 74. Noida,201304.
239. Akhilesh Kumar S/o shri Shyam Lal Gangwar, 79/24 , Bazpur (Udham
Singh Nagar), Uttarakhand -262401
240. Nirbhay Shankar Mishara S/o Shri Bihari Mishra, EC-139-140 ADA
Colony Naini-211010
241. Garima Pandey D/o Shri Nagesh Pandey ,1003/502/1-A Rajrooppur
Prayagraj-211011
242. Manish Ahirwar S/o Shri Ramlal Ahirwar,B412,T1, Rudra Akriti,
Arail Mod, Naini, Allahabad
........... APPLICANT
By Advocate: Shri Shyamal Narain
Versus
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1. Union of India, through its Secretary, Ministry of Heavy
Industries, New Delhi.
2. Chairman and Managing Director of Bharat Pumps &
Compressors (BPCL) Ltd. Naini, District - Prayagraj.
..........RESPONDENTS
By Advocate: Shri Manoj Kumar Sharma, Shri Jaswant Singh
and Shri P K Sinha
ORDER
(Delivered by Hon'ble Mr. Justice Om Prakash VII, Member (J) Shri Shyamal Narain, learned counsel for the applicants and Shri Manoj Kumar Sharma, Shri Jaswant Singh and Shri P K Sinha, learned counsel for the respondents, were present at the time of hearing on Modification Application MA No. 2219 of 2024.
2. The present application has been filed taking recourse to the provision of Rule 24 of the Central Administrative Tribunal (Procedure) Rules, 1987 by the applicants with the prayer to modify / clarify the operative portion of the judgment and order dated 09.11.2023 passed by this Tribunal in Original Application No. 403 of 2023 to the extent of payment of interest on the principal amount from the date of their retirement from service.
3. Learned counsel for the applicants referred to the operative portion of the judgment and order dated 09.11.2023 and argued that although the principal amount (arrear) have been paid by the respondents in toto but the interest as directed by the Tribunal in the aforesaid order have been paid only for thirty months whereas the same should have been paid when it became due (from the date of retirement). It is further argued that since no specific direction clarifying the date from which the interest will be payable to the applicants is made in the judgment and order dated 09.11.2023, thus, to give effect to the judgment dated 09.11.2023 and to secure the end of justice, suitable modification in the operative portion of the judgment is must / required. It is also argued that although the respondents have paid the interest at the rate of 6% per annum simple RITU RAJ SINGH 18 | P a g e interest for the period of 30 months but the applicants are entitled for interest from the date when they retired from service. Learned counsel for the applicants referred to the facts disclosed in the affidavit annexed with the modification application and further argued to allow the application.
4. Learned counsel for the respondents argued that whatever relief was claimed by the applicants in the original application, the same was allowed by the Tribunal and direction given in the judgment and order passed in the OA have been complied with by the respondents in its literal sense. Applicants did not dispute the principal amount (arrear). Only dispute is raised at this stage in regard to payment of interest. It is also argued that BPCL has been closed. The central government sanctioned the amount to settle the dues of the employees. The financial position of the BPCL is not such that the institution could run. Thus, no redressal whatsoever can be given to the applicants at this stage in view of this modification application. To further substantiate their argument, learned counsel for the respondents have placed reliance upon the following case laws:
i. Judgment dated 03.01.2011 passed by the Hon'ble Supreme Court of India in Civil Appeal No. 05 of 2011 titled Ranbir Singh Vs Executive Engineer reported in 2011 (128) FLR 952.
ii. Judgment dated 29.07.2021 passed by the Hon'ble Supreme Court of India in Civil Appeal No. 4482 of 2021 titled Tek Chand and others Vs Bhakra Beas Management Board and others reported in 2021 (171) FLR 41.
5. We have considered the rival contentions and carefully gone through the records as well as case laws cited upon.
6. The subject Original Application No. 403 of 2023 titled Awadhesh Narain Pandey and others Vs/ Union of India and others was filed seeking following relief:
RITU RAJ SINGH 19 | P a g e "(a) To issue direction in the nature of certiorari for quashing the order dated 22.03.2021 and 29.04.2021 relating to withdrawal/non granting of wage revision 2007 and amount was recovered/deducted from the retiral dues and V.R.S. dues, which was earlier granted/revised w.e.f. 01.01.2012 in terms the Presidential Directive No. 2 (14)/2010-PE-IV dated 09.02.2012.
(b) To issue writ order or direction in the nature of mandamus directing the respondents to pay/refund the recovered amounts with interest of 18% out of payable amount of VSS/VRS payment and terminal dues of retired petitioners by BPCL, Management in compliance of order dated 29.04.2021 issued by the respondent NO.1, for which assurance was given by MHI vide letter dated 21.05.2021 and 17.08.2021 addressed to CMD BPCL.
(c) To issue any other writ, order or direction which this Hon'ble Court may deem fit and proper in the facts and circumstances of the case.
(d) To award the cost of petition in favour of the petitioner". The aforesaid OA was decided on 09.11.2023 after hearing both the parties and following relief was allowed:
"16. Considering the facts and circumstances of the case and in the light of the observations made by the Hon'ble Apex Court, the present O.A. is allowed. Impugned order dated 22.03.2021 and 29.04.2021 are hereby quashed. Respondents are directed to refund the entire recovered amount to the applicants @ 6% per annum simple interest within a period of 03 months from the date of receipt of a certified copy of this order. No further recovery shall be made from the applicants. There shall be no order as to costs. All associated MAs are disposed of."
From perusal of the annexure no. 2, it reveals that entire arrear (Principal amount) have been paid to the applicants by the respondents and no dispute has been raised in that regard. Applicants have also received the interest paid by the respondents at the rate of 06% per annum simple interest for thirty months. Now the present application has been filed by the applicants to modify the operative portion indicating the actual date of payment of interest from the date of retirement of the applicants. If the law laid down by the Apex Court in the case of Ranbir Singh (supra) and Tek Chand (supra) is taken into consideration, it is settled that whatever relied have been claimed by the party in an original application, same could only be allowed. The Tribunal while allowing the prayer cannot travel beyond the relief clause. In the present matter, the specific date from RITU RAJ SINGH 20 | P a g e which interest shall be payable to the applicants has not been made or clarified in the operative portion of the judgment and order dated 09.11.2023 but whatever relief had been claimed in the OA, the same was allowed. The order dated 22.03.2021 as well as 29.04.2021 passed by the respondents were quashed and respondents were directed to refund the entire recovered amount to the applicants at the rate of 06% simple interest per annum within a period of three months from the date of receipt of certified copy of the order. It appears that respondents have complied with the direction given in the OA in literal sense. Since the applicants have accepted the payment made in lieu of the direction given in the OA, they cannot agitate the same issue now. Further, the financial position of the BPCL is not good. Rather, respondents have decided to close it w.e.f. 17.12.2020. Thus, in the facts and circumstances of the case, after analyzing the submissions raised across the bar, we are of the view that whatever payment have been made to the applicants by the respondents was in accordance with the directions given in the judgment passed by the Tribunal. On consideration, we are also of the view that prayer made in the present application for modification of the prayer clause of the judgment and order dated 09.11.2023 is not necessitated and thus, ground taken in support of the modification application are not liable to be accepted. Accordingly, the modification application MA No. 2219 of 2024 is rejected. All associated MAs stand disposed of accordingly. No costs.
(Mohan Pyare) (Justice Om Prakash VII)
Member (Administrative) Member (Judicial)
(Ritu Raj)
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