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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(2)(c) in Himachal Pradesh Waqf Rules, 2016

(c)Muslim member of State Bar Council and in case Muslim member of State Bar Council is not available, ex-Muslim member of State Bar Council from the Secretary of State Bar Council; and