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Union of India - Section

Section 5 in The Airports Authority Of India (Amendment) Act, 2003

5. Amendment of section 12.-

In section 12 of the principal Act, in sub- section (3), after clause (a), the following clause shall be inserted, namely:-" (aa) establish airports, or assist in the establishment of private airports, by rendering such technical, financial or other assistance which the Central Government may consider necessary for such purpose;".