Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(i) in The Companies (Mediation and Conciliation) Rules, 2016

(i)conduct all proceedings related to the resolutions of a dispute, in accordance with the relevant applicable law ;