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[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

State of Tamilnadu - Subsection

Section 59(3)(ii) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018

(ii)the steps taken to improve the management and income of the trust and endowment;