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Supreme Court - Daily Orders

Md.Asar Uddin vs State Of Assam on 10 November, 2014

Bench: Sudhansu Jyoti Mukhopadhaya, N.V. Ramana

  ITEM NO.31                             COURT NO.4                SECTION II

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP                   No(s).
  18803/2014

  (Arising out of impugned final judgment and order dated 31/08/2012
  in CRLA No. 48/2006 passed by the High Court Of Gauhati)

  MD.ASAR UDDIN                                                     Petitioner(s)

                                                VERSUS

  STATE OF ASSAM                                     Respondent(s)
  CRLMP. 18803/2014(with c/delay in filing SLP and office report)


  Date : 10/11/2014 This application was called on for hearing
  today.

  CORAM :
                         HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
                         HON'BLE MR. JUSTICE N.V. RAMANA

  For Petitioner(s)
                                        Mr. Gopal Prasad,Adv.

  For Respondent(s)


                          UPON hearing the counsel the Court made the following

                                             O R D E R

Delay condoned.

The special leave petition is dismissed.

(Neeta) (Suman Jain) Sr. P.A. COURT MASTER Signature Not Verified Digitally signed by Neeta Sapra Date: 2014.11.12 16:42:55 IST Reason: