Supreme Court - Daily Orders
Md.Asar Uddin vs State Of Assam on 10 November, 2014
Bench: Sudhansu Jyoti Mukhopadhaya, N.V. Ramana
ITEM NO.31 COURT NO.4 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
18803/2014
(Arising out of impugned final judgment and order dated 31/08/2012
in CRLA No. 48/2006 passed by the High Court Of Gauhati)
MD.ASAR UDDIN Petitioner(s)
VERSUS
STATE OF ASSAM Respondent(s)
CRLMP. 18803/2014(with c/delay in filing SLP and office report)
Date : 10/11/2014 This application was called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mr. Gopal Prasad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Neeta) (Suman Jain) Sr. P.A. COURT MASTER Signature Not Verified Digitally signed by Neeta Sapra Date: 2014.11.12 16:42:55 IST Reason: