Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Mizoram - Subsection

Section 77(1) in Mizoram Excise Rules, 1983

(1)When any person desires to remove foreign iiquor from any distillery or warehouse for export to any other State in India under a bond for payment of excise duty or fee, he must execute a bond in the form prescribed by the Government before the Deputy Commissioner of the district in which the distillery or warehouse is situated.