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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Hsiidc vs Merlin Land And Housing Pvt Ltd And Ors on 15 November, 2017

Author: Arun Palli

Bench: Arun Palli

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                        RFA No.6747 of 2015 (O&M)
                                        Date of Decision:15.11.2017.

Haryana State Industrial Development Corporation (now Haryana State
Industrial and Infrastructure Development Corporation Limited)

                                                    .... Appellant(s).


                 Versus

Merlin Land and Housing Pvt. Limited and others
                                                    ....Respondent(s).


CORAM: HON'BLE MR.JUSTICE ARUN PALLI

                      ****
Present:   Mr.Pritam Singh Saini, Advocate for HSIIDC.
           Mr.Arun Yadav, Advocate for the claimant/landowners(s).
           Ms.Safia Gupta, Assistant Advocate General, Haryana.

                               ***
ARUN PALLI, J.

For order, see the judgement of even date passed in RFA No.4236 of 2016 titled "Haryana State Industrial Development Corporation (now Haryana State Industrial and Infrastructure Development Corporation Limited) Vs. Ram Kanwar (deceased) through LRs and others".




                                                      (ARUN PALLI)
November 15, 2017                                        JUDGE
raman


           Whether speaking/reasoned                Yes/No
           Whether reportable                       Yes/No




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