Punjab-Haryana High Court
Hsiidc vs Merlin Land And Housing Pvt Ltd And Ors on 15 November, 2017
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.6747 of 2015 (O&M)
Date of Decision:15.11.2017.
Haryana State Industrial Development Corporation (now Haryana State
Industrial and Infrastructure Development Corporation Limited)
.... Appellant(s).
Versus
Merlin Land and Housing Pvt. Limited and others
....Respondent(s).
CORAM: HON'BLE MR.JUSTICE ARUN PALLI
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Present: Mr.Pritam Singh Saini, Advocate for HSIIDC.
Mr.Arun Yadav, Advocate for the claimant/landowners(s).
Ms.Safia Gupta, Assistant Advocate General, Haryana.
***
ARUN PALLI, J.
For order, see the judgement of even date passed in RFA No.4236 of 2016 titled "Haryana State Industrial Development Corporation (now Haryana State Industrial and Infrastructure Development Corporation Limited) Vs. Ram Kanwar (deceased) through LRs and others".
(ARUN PALLI)
November 15, 2017 JUDGE
raman
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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