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[Cites 0, Cited by 0] [Section 304(1)] [Section 304] [Entire Act]

State of Jharkhand - Subsection

Section 304(1)(b) in Jharkhand Municipal Act, 2011

(b)procure, erect and maintain such number of lamps, lamp- posts and other appurtenances as may be necessary for the purpose of lighting, and