Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] Union of India - Subsection Section 36(f) in THE RASHTRIYA RAKSHA UNIVERSITY ACT, 2020 (f)the appointment of teachers and academic staff working in any other University or organisation for a specific period for undertaking a joint project;
