Section 43(2)(xi) in Rajasthan Agricultural University Act, 1962

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(2)(xi) in Rajasthan Agricultural University Act, 1962

(xi)[ all Statutes and Regulations, all notices and orders made or issued under the Udaipur University Act, 1962 with such modifications as may have been made [therein from time to time] [Substituted, by Act No. 9 of 1984 dated 14-4-1984 w.e.f. 15-10-1983.] shall so far as such Statutes, Regulations, notices and orders are not inconsistent with the provisions of this Act as amended by [the Mohanlal Sukhadia University (Amendment) Act, 1987] [Substituted, by Act No. 37 of 1987 dated 7-11-1987.] continue in force until they are superseded or modified or withdrawn under the provisions of this Act as amended by the said Act;] and

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State of Rajasthan - Subsection

Section 43(2)(xi) in Rajasthan Agricultural University Act, 1962