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Patna High Court

Baliram Prasad Singh & Ors vs The State Of Bihar & Ors on 8 October, 2015

Author: V.N. Sinha

Bench: V.N. Sinha

       IN THE HIGH COURT OF JUDICATURE AT PATNA

                Miscellaneous Jurisdiction Case No.1670 of 2015
                                       IN
                 Civil Writ Jurisdiction Case No. 16174 of 2009
===========================================================
1. Veena D/o Late Mahendra R/o Yarpur Sachivalaya Gumti P.S.- Gardanibagh,
   Distt- Patna.
2. Rekha D/o Late Raghubir R/o South Mandiri Kath Pul Harizan Colony P.S.
   Budha Colony Distt- Patna.
3. Chunmuniya D/o Mauzi R/o Yarpur Ambedkar Colony, P.S.- Gardanibagh,
   Distt- Patna.
4. Parasnath Singh S/o Late Chathu Singh R/o Babura P.S.- Barhara Distt- Patna.
5. Babloo S/o Late Bishwanth R/o Exhibition Raod Murgi Bagicha P.S.- Gandhi
   Maidan Distt- Patna.
6. Santiya D/o Late Tapeshar R/o Yarpur Ambedkar Colony, P.S.- Gardanibagh,
   Distt- Patna.

                                                             .... .... Petitioner/s
                                     Versus
1.   The State of Bihar through Ravi Mittal Commissioner-Cum-Secretary,
     Department of Finance, Old Secretariat, Government of Bihar, Patna.
2.   Afzal Imam Mayor Patna Municipal Corporation, Budh Marg, Patna.
3.   Jai Singh, Municipal Commissioner Patna Municipal Corporation, Budh Marg,
     Patna.
4.   Rajeev Ranjan, Chief Account's Officer, Patna Municipal Corporation, Budh
     Marg, Patna.
5.   Sailesh Kumar, Executive Officer Bankipur Anchal, Patna Municipal
     Corporation, Lohanipur Patna.
6.   Vishal Ananad Executive Officer Nutan Rajdhani Anchal 10 Harding Road
     Patna Municipal Corporation, Patna.

                                                             .... .... Respondent/s
                                       with

===========================================================
               Miscellaneous Jurisdiction Case No. 1821 of 2015
                                        IN
                  Civil Writ Jurisdiction Case No. 16126 of 2009
===========================================================
1. Baliram Prasad Singh S/o - Late Jai Bihari Singh R/o - Shivajee Path Keshari
   Bhavan P.S. - Gardanibagh Distt - Patna.
2. Kedar Prasad S/o - Late Bijay Prasad R/o - Gardanibagh P.S. - Gardanibagh
   Distt - Patna.
3. Sailendra Kumar S/o - Late Hari Sanker Prasad R/o - Gardanibagh Road No. 13
   P.S. Gardanibagh Distt - Patna all are presently posted in Bankipur Circle Patna
   Municipal Corporation, Patna.

                                                              .... ....   Petitioner/s
                                       1. Versus
1.   The State of Bihar through Commissioner -cum-secretary, Department of
     Finance, Old Secretariat, Government of Bihar, Patna.
 Patna High Court MJC No.1670 of 2015 dt.08-10-2015                                        2




    2.   Afzal Imam Mayor Patna Municipal Corporation, Budh Marg, Patna.
    3.   Jai Singh, Municipal Commissioner Patna Municipal Corporation, Budh Marg,
         Patna.
    4.   Rajeev Ranjan, Chief Accounts Officer, Patna Municipal Corporation, Budh
         Marg, Patna.
    5.   Sailesh Kumar Executive Officer Bankipur Anchal Patna Municipal
         Corporation, Lohanipur, Patna.

                                                              .... .... Respondent/s
                                                with

    ===========================================================
                   Miscellaneous Jurisdiction Case No. 1817 of 2015
                                            IN
                      Civil Writ Jurisdiction Case No. 14524 of 2009
    ===========================================================
    1. Purnmasi S/o Late Saryug R/o - Garahua Tola P.S. - Sultanganj Distt - Patna.
    2. Umesh Paswan S/o - Late Rajendra R/o - Alampur Gonpura, P.S. -
       Phulwarisharif, Distt - Patna.
    3. Sakuntla Devi W/o - Laxmi R/o - Khagaul Medical Colony P.S. - Moti Chak
       Bazar Distt - Patna.
    4. Madan S/o - Late Chanarik alias Chanrin R/o - Purvi Lohanipur P.S.
       Kadamkuan Distt - Patna.
    5. Ashok S/o - Late Lalchandra Ram R/O - Sandalpur Colony P.S. - Sultanganj
       Distt - Patna.

                                                               .... ....   Petitioner/s
                                        Versus
    1. The State of Bihar through Ravi Mittal Commissioner-cum-Secretary,
       Department of Finance, Old Secretariat, Government of Bihar, Patna.
    2. Afzal Imam Mayor Patna Municipal Corporation, Budh Marg, Patna.
    3. Jai Singh, Municipal Commissioner Patna Municipal Corporation, Budh Marg,
       Patna.
    4. Rajeev Ranjan, Chief Accounts Officer, Patna Municipal Corporation, Budh
       Marg, Patna.
    5. Sailendra Kumar Executive Officer Bankipur Anchal Patna Municipal
       Corporation, Lohabipur, Patna.
    6. Vishal Ananad Executive Officer Nutan Rajdhani Anchal 10 Harding Road
       Patna Municipal Corporation Patna.

                                                              .... .... Respondent/s
                                                with

    ===========================================================
                  Miscellaneous Jurisdiction Case No. 1816 of 2015
                                           IN
                     Civil Writ Jurisdiction Case No. 16085 of 2009
    ===========================================================
    1. Lalita D/o - Late Mangroo R/o PMCH Campus P.S. - Pirbahor Distt - Patna.
    2. Sumitri D/o - Late Ramswaroop R/o - Adalatganj P.S. Sachivalaya Distt -
       Patna.
    3. Bhagwanti D/o - Yugeshwari R/o - Old Police Line P.S. Gandhi Maidan Distt -
 Patna High Court MJC No.1670 of 2015 dt.08-10-2015                                        3




        Patna.
    4. Chinwa D/o - Ranglal R/o Gandhi Maidan P.S. Gandhi Maidan Distt - Patna.
    5. Jirva D/o - Devraniya R/o - R. Block P.S. - Sachivalya Distt - Patna.
    6. Bhola Das S/o - Sanichar R/o Gandhi Maidan P.S. Gandhi Maidan Distt -
        Patna.
    7. Ramnarayan S/o Judagi R/o - Anisabad P.S. Beur Distt Patna.
    8. Mosafir S/o - Bigan R/o - Yarpur P.S. Gardanibagh Distt - Patna.
    9. Santiya D/o - Ranglal R/o - Yarpur Ambedkar Colony P.S. - Gardanibagh Distt
        - Patna.
    10. Lalpariya W/o - Late Bulkan R/o - Old Police Line P.S. Gandhi Maidan Distt -
        Patna.
    11. Pinku Kumar S/o - Late Suraj R/o - Old Police Line P.S. Gandhi Maidan Distt -
        Patna.
    12. Sundri D/o - Late Gulab R/o - Sipara Near Indian Oil P.S. - Phulwarisarif Distt
        - Patna.

                                                                 .... .... Petitioner/s
                                         Versus
    1.   The State of Bihar through Ravi Mittal Commissioner -cum-secretary,
         Department of Finance, Old Secretariat, Government of Bihar, Patna.
    2.   Afzal Imam Mayor Patna Municipal Corporation, Budh Marg, Patna.
    3.   Jai Singh, Municipal Commissioner Patna Municipal Corporation, Budh Marg,
         Patna.
    4.   Rajeev Ranjan, Chief Accounts Officer, Patna Municipal Corporation, Budh
         Marg, Patna.
    5.   Sailendra Kumar Executive Officer Bankipur Anchal Patna Municipal
         Corporation, Lohanipur, Patna.
    6.   Vishal Ananad Executive Officer Nutan Rajdhani Anchal 10 Harding Road
         Patna Municipal Corporation Patna.

                                                                 .... .... Respondent/s
                                                with

    ===========================================================
                   Miscellaneous Jurisdiction Case No. 1822 of 2015
                                           IN
                     Civil Writ Jurisdiction Case No. 14536 of 2009
    ===========================================================
    1. Gopal, S/o Late Jaldhar R/o Musalahpur Haat P.S.- Sultanganj, Distt- Patna.
    2. Manoj Kumar S/o Late Gulabchand R/o Yarpur Ambedkar Colony, P.S.-
       Gardanibagh, Distt- Patna.
    3. Sakuntala W/o Late Kaean R/o P M C H P.S.- Pirbahore Distt- Patna.
    4. Raju son of Late Chandar R/o Yarpur Ambedkar Colony, P.S.- Gardanibagh,
       Distt- Patna.

                                                                 .... .... Petitioner/s
                                         Versus
    1.   The State of Bihar through Ravi Mittal Commissioner-Cum-Secretary,
         Department of Finance, Old Secretariat, Government of Bihar, Patna.
    2.   Afzal Imam Mayor Patna Municipal Corporation, Budh Marg, Patna.
    3.   Jai Singh, Municipal Commissioner Patna Municipal Corporation, Budh Marg,
         Patna.
 Patna High Court MJC No.1670 of 2015 dt.08-10-2015                                        4




    4.   Rajeev Ranjan, Chief Account's Officer, Patna Municipal Corporation, Budh
         Marg, Patna.
    5.   Sailesh Kumar, Executive Officer Bankipur Anchal, Patna Municipal
         Corporation, Lohanipur Patna.
    6.   Vishal Ananad Executive Officer Nutan Rajdhani Anchal 10 Harding Road
         Patna Municipal Corporation, Patna.

                                                              .... .... Respondent/s
                                                with

    ===========================================================
                   Miscellaneous Jurisdiction Case No. 2090 of 2015
                                            IN
                      Civil Writ Jurisdiction Case No. 15157 of 2009
    ===========================================================
    1. Karpuriya @ Kapuriya S/o - Late Khera @ Dhodha R/o - Adyas Colony
       Khagaul Road P.S. - Gardanibagh, Distt - Patna.
    2. Mukesh Ram S/o - Late Bijenti S/o - Late Baldeo R/o - Yarpur Ambedkar
       Colony P.S. - Gardanibagh, Distt - Patna.
    3. Mukesh Ram S/o - Late Prem S/o - Late Baldeo R/o - Ambedkar Colony P.S. -
       Gardanibagh, Distt - Patna.
    4. Akhilesh S/o - Jhagaru R/o - Nand Nagar Colony P.S. - Sultanganj Distt -
       Patna.
    5. Rajesh Kumar S/o - Lalbabu Viswakarma R/o - Mahendru P.S. - Sultanganj
       Distt - Patna.

                                                               .... ....   Petitioner/s
                                         Versus
    1.   The State of Bihar through Ravi Mittal Commissioner -cum-secretary,
         Department of Finance, Old Secretariat, Government of Bihar, Patna.
    2.   Afzal Imam Mayor Patna Municipal Corporation, Budh Marg, Patna.
    3.   Jai Singh, Municipal Commissioner Patna Municipal Corporation, Budh Marg,
         Patna.
    4.   Rajeev Ranjan, Chief Accounts Officer, Patna Municipal Corporation, Budh
         Marg, Patna.
    5.   Sailesh Kumar Executive Officer Bankipur Anchal Patna Municipal
         Corporation, Lohanipur, Patna.
    6.   Vishal Ananad Executive Officer Nutan Rajdhani Anchal 10 Harding Road
         Patna Municipal Corporation Patna.

                                                              .... .... Respondent/s
                                                with

    ===========================================================
                 Miscellaneous Jurisdiction Case No. 1839 of 2015
                                         IN
                   Civil Writ Jurisdiction Case No. 14837 of 2009
    ===========================================================
    1. Runiya W/o Late Bauna R/o China Kothi Mandiri, P.S. Budha Colony, Distt. -
       Patna
    2. Shanti W/o Late Dina R/o Yarpur, P.S. Gardanibagh, Distt. - Patna
    3. Tarwa S/o Late Rameshwar R/o China Kothi, Mandiri, P.S. Budha Colony,
 Patna High Court MJC No.1670 of 2015 dt.08-10-2015                                         5




        Distt. - Patna
    4. Shanti D/o Late Bishu R/o China Kothi Mandiri, P.S. Budha Colony, Distt. -
        Patna
    5. Soshila D/o Late Bhikhari R/o China Kothi Mandiri, P.S. Budha Colony, Distt.
        - Patna
    6. Lalmuniya D/o Late Meghan R/o China Kothi Mandiri, P.S. Budha Colony,
        Distt. - Patna
    7. Shanti D/o Late Bangali R/o Yarpur Ambedkar Colony, P.S. Gardanibagh,
        Distt. - Patna
    8. Raju S/o Late Rajendra R/o Yarpur Ambedkar Colony, P.S. Gardanibagh,
        Distt. - Patna
    9. Sanju Devi W/o Late Deepak Kumar, S/o Late Sonpatiya R/o Yarpur
        Ambedkar Colony, P.S. Gardanibagh, Distt. - Patna
    10. Tunnu S/o Late Munni R/o Yarpur Ambedkar Colony, P.S. Gardanibagh,
        Distt. - Patna

                                                                  .... .... Petitioner/s
                                          Versus
    1.   The State of Bihar through Ravi Mittal Commissioner - Cum - Secretary,
         Department of Finance, Old Secretariat, Government of Bihar, Patna
    2.   Afzal Imam Mayor Patna Municipal Corporation, Budh Marg Patna
    3.   Jai Singh, Municipal Commissioner Patna Municipal Corporation, Budh Marg,
         Patna
    4.   Rajeev Ranjan, Chief Account's officer, Patna Municipal Corporation, Budh
         Marg, Patna
    5.   Sailesh Kumar Executive officer Bankipur Anchal Patna Municipal
         Corporation, Lohanipur, Patna
    6.   Vishal Anand Executive officer Nutan Rajdhani Anchal 10 Harding Road Patna
         Municipal Corporation Patna

                                                                  .... .... Respondent/s
                                                with

    ===========================================================
                   Miscellaneous Jurisdiction Case No. 1875 of 2015
                                            IN
                      Civil Writ Jurisdiction Case No. 15649 of 2009
    ===========================================================
    Surti Devi W/o - Late Bhagwat Bind S/o - Late Bhutan Bind R/o - Dumra Salempur
    Rajabazar P.S. - Distt Patna.

                                                                 .... .... Petitioner/s
                                         Versus
    1.   The State of Bihar through Ravi Mittal Commissioner -cum-secretary,
         Department of Finance, Old Secretariat, Government of Bihar, Patna.
    2.   Afzal Imam Mayor Patna Municipal Corporation, Budh Marg, Patna.
    3.   Jai Singh, Municipal Commissioner Patna Municipal Corporation, Budh Marg,
         Patna.
    4.   Rajeev Ranjan, Chief Accounts Officer, Patna Municipal Corporation, Budh
         Marg, Patna.
    5.   Sailesh Kumar Executive Officer Bankipur Anchal Patna Municipal
         Corporation, Lohanipur, Patna.
 Patna High Court MJC No.1670 of 2015 dt.08-10-2015                                         6




    6.   Vishal Anand Executive Officer Nutan Rajdhani Anchal 10 Harding Road
         Patna Municipal Corporation Patna.

                                                               a. .... .... Respondent/s
                                                with

    ===========================================================
                     Miscellaneous Jurisdiction Case No. 1954 of 2015
                                             IN
                       Civil Writ Jurisdiction Case No. 15649 of 2009
    ===========================================================
    1. Saheb S/o Late Balkheera R/o Yarpur, P.S. Gardanibagh, Distt. - Patna
    2. Saligram Prasad S/o Late Badrinarayan R/o Tulsi Mandi Gulgarbagh, P.S.
        Alamganj, Distt. - Patna
    3. Ishwar Mahto S/o Late Krishna Mahto R/o NCC Patna Municipal Corporation
        Musallahpur Chai Tola, P.S. Sultangunj, Distt. - Patna
    4. Suresh Prasad Rajak S/o Late Ramdas Rajak R/o Nala Road Patna, P.S.
        Kadamkuan, Distt. - Patna
    5. Rajendra Kumar Paswan S/o Late Rajballabh Paswan R/o Karja Tola, P.S.
        Nawatpur, Distt. - Patna
    6. Suresh Ram S/o Late Babu Chand R/o Kaushal Nagar, P.S. Hawai Adda, Distt.
        - Patna
    7. Mahesh Rajak S/o Late Sheetal R/o President Chamber Patna, P.S. Kotwali,
        Distt. - Patna
    8. Nanhku Rai S/o Late Yugal Rai R/o Nathupur, P.S. Phulwarisarif, Distt. -
        Patna
    9. Champa W/o Late Shree R/o Yarpur Ambedkar Colony, P.S. Gardanibagh,
        Distt. - Patna
    10. Narsingh S/o Late Khedu R/o Jakkanpur N.C. Ghosh Lane, P.S. Jakkanpur,
        Distt. - Patna
    11. Ayum S/o Late Kayum R/o vertinary College, P.S. Hawai Adda, District -
        Patna
    12. Firangi S/o Late Bhutan R/o Jalalpur Manu Nagar, P.S. Danapur, Distt. - Patna
    13. Ramaashish Paswan S/o Late Ramnarayan Paswan R/o Nizampur, P.S.
        Nautpur, Distt. - Patna
    14. Sri Bind S/o Late Madhu Bind R/o Dumra Salempur, P.S. Sastri Nagar, Distt. -
        Patna

                                                                  .... .... Petitioner/s
                                          Versus
    1.   The State of Bihar through Ravi Mittal Commissioner - Cum - Secretary,
         Department of Finance, Old Secretariat, Government of Bihar, Patna
    2.   Afzal Imam Mayor Patna Municipal Corporation, Budh Marg Patna
    3.   Jai Singh, Municipal Commissioner Patna Municipal Corporation, Budh Marg,
         Patna
    4.   Rajeev Ranjan, Chief Account's officer, Patna Municipal Corporation, Budh
         Marg, Patna
    5.   Vishal Ananad Executive officer Nutan Rajdhani Anchal 10 Harding Road
         Patna Municipal Corporation Patna

                                                                  .... .... Respondent/s
                                                with
 Patna High Court MJC No.1670 of 2015 dt.08-10-2015                                        7




    ===========================================================
                    Miscellaneous Jurisdiction Case No. 2148 of 2015
                                             IN
                      Civil Writ Jurisdiction Case No. 18378 of 2009
    ===========================================================
    1. Basant Sharma Son of Late Adeya Sharma Resident of village - Gulzana, P.O.
       Akdhibariya, P.S. Tekari, District - Gaya
    2. Raj Mohar Singh Son of Late Ram Chalitra Singh resident of Mohalla - Kalu
       Pakar, P.O. Kalu Pakar, P.S. Fenhara, District - East Champaran ( Motihari )
    3. Suresh Sharma S/o Late Chhotu Singh Resident of Mohalla - Panduki, P.O. +
       P.S. Goh, District - Aurangabad
    4. Sitaram Yadav Son of Late Jiyalal Yadav resident of village - Parigama, P.O.
       Bhatwari, District - Sitamarhi
    5. Munarik Paswan Son of Late Shiv Narayan Paswan Resident of Mohalla -
       Sataili, P.O. + P.S. Masadhi, District - Patna
    6. Most. Shaila Devi W/o Late Shiv Nandan resident of Mohalla - Panchwati
       Colony ( Beur ), P.O. + P.S. Beur, District - Patna
    7. Narendra Kumar Son of Late Jagarnath Prasad Singh resident of village -
       Puraniya, P.O. & P.S. Neura, District - Patna
    8. Shiv Kumar Sharma Son of Late Saryug Singh resident of Mohalla -
       Babhanpura, P.O. Mubarakpur, District - Patna
    9. Nand Kishor Rai Son of Late Chaturi Rai resident of Mohalla - Bahuara, P.O.
       Sarairanjan, District - Samastipur

                                                              .... .... Petitioner/s
                                      Versus
    1. The State of Bihar through Principal Secretary, Department of Urban
       Development, Government of Bihar, Patna Shri Amrit Lal Mina
    2. The Patna Municipal Corporation through the Municipal Commissioner, Shri
       Jay Singh, Budh Marg, Maurya Lok, Patna

                                                                 .... .... Respondent/s
                                                with

    ===========================================================
                   Miscellaneous Jurisdiction Case No. 2182 of 2015
                                            IN
                      Civil Writ Jurisdiction Case No. 14536 of 2009
    ===========================================================
    1. Narayan Das S/o - Late Jhaban Das R/o - Purani Jakkanpur P.S. - Jakkanpur
       Distt - Patna.
    2. Jagdish Das S/o - Late Bhikhari Das R/o - Purani Jakkanpur P.S. - Jakkanpur
       Distt - Patna.
    3. Jageshwar Das W/o - Late Kishun Das R/o - Purani Jakkanpur P.S. - Jakkanpur
       Distt - Patna.

                                                                 .... .... Petitioner/s
                                         Versus
    1.   The State of Bihar through Ravi Mittal Commissioner -cum-secretary,
         Department of Finance, Old Secretariat, Government of Bihar, Patna.
    2.   Afzal Imam Mayor Patna Municipal Corporation, Budh Marg, Patna.
 Patna High Court MJC No.1670 of 2015 dt.08-10-2015                                        8




    3.   Jai Singh, Municipal Commissioner Patna Municipal Corporation, Budh Marg,
         Patna.
    4.   Rajeev Ranjan, Chief Accounts Officer, Patna Municipal Corporation, Budh
         Marg, Patna.
    5.   Sailesh Kumar Executive Officer Bankipur Anchal Patna Municipal
         Corporation, Lohanipur, Patna.
    6.   Vishal Ananad Executive Officer Nutan Rajdhani Anchal 10 Harding Road
         Patna Municipal Corporation Patna.

                                                              .... .... Respondent/s
                                                with

    ===========================================================
                   Miscellaneous Jurisdiction Case No. 1880 of 2015
                                            IN
                      Civil Writ Jurisdiction Case No. 15157 of 2009
    ===========================================================
    1. Prem S/o - Late Nagina R/o - Yarpur Ambedkar Colony P.S. - Gardanibagh,
       Distt - Patna.
    2. Krishna Ram S/o - Late Birsha R/o - Yarpur Ambedkar Colony P.S. -
       Gardanibagh, Distt - Patna.
    3. Basanti D/o - Late Badhragi R/o Musallahpur Haat Harizan Colony P.S. -
       Sultanganj Distt - Patna.

                                                               .... ....   Petitioner/s
                                       Versus
    1. The State of Bihar through Ravi Mittal Commissioner Cum Secretary,
       Department of Finance, Old Secretariat, Government of Bihar, Patna.
    2. Afzal Imam Mayor Patna Municipal Corporation, Budh Marg, Patna.
    3. Jai Singh, Municipal Commissioner Patna Municipal Corporation, Budh Marg,
       Patna.
    4. Rajeev Ranjan, Chief Accounts Officer, Patna Municipal Corporation, Budh
       Marg, Patna.
    5. Sailesh Kumar Executive Officer Bankipur Anchal Patna Municipal
       Corporation, Lohanipur, Patna.
    6. Vishal Ananad Executive Officer Nutan Rajdhani Anchal 10 Harding Road
       Patna Municipal Corporation Patna.

                                                              .... .... Respondent/s
                                                with

    ===========================================================
                   Miscellaneous Jurisdiction Case No. 1683 of 2015
                                            IN
                     Civil Writ Jurisdiction Case No. 15790 of 2009
    ===========================================================
    1. Sarda D/o Late Ranjit R/o- Gardanibagh Hospital Khagaul Road, P.S.-
       Gardanibagh, Distt- Patna
    2. Sahdeo Das, D/o- Late Keshri Das, R/o- Purani Jakkanpur Ramlakhan Mahto
       Flat, P.S.- Gardanibagh, Distt.- Patna
    3. Binod S/o- Late Sakhiya, R/o- Bakargunj, P.S.- Gandhi Maidan, Distt.- Patna
    4. Beena D/o- Late Bhagiya, R/o- Gardanibagh Hospital, P.S.- Gardanibagh,
 Patna High Court MJC No.1670 of 2015 dt.08-10-2015                                         9




       Distt- Patna
    5. Ram Chandra Das S/o- Late Mangnu Das, R/o- Gardanibagh, P.S.-
       Gardanibagh, Distt- Patna
    6. Binda Paswan S/o- Late Ghisu Paswan, R/o- Chouhermal Nager, P.S.-
       Phulwarisarif, Distt- Patna

                                                                .... ....   Petitioner/s
                                          Versus
    1.    The State of Bihar through Ravi Mittal Commissioner-cum-Secretary,
          Department of Finance, Old Secretariat, Government of Bihar, Patna
    2.    Afzal Imam, Mayor, Patna Municipal Corporation, Budh Marg, Patna
    3.    Jai Singh, Municipal Commissioner, Patna Municipal Corporation, Budh
          Marg, Patna
    4.    Rajeev Ranjan, Chief Account's Officer, Patna Municipal Corporation, Budh
          Marg, Patna
    5.    Sailesh Kumar, Executive Officer, Bankipur Anchal, Patna Municipal
          Corporation, Lohanipur, Patna
    6.    Vishal Ananad, Executive Officer, Nutan Rajdhani Anchal, 10 Harding Road,
          Patna Municipal Corporation, Patna

                                                               .... .... Respondent/s
                                                with

    ===========================================================
                  Miscellaneous Jurisdiction Case No. 1672 of 2015
                                         IN
                   Civil Writ Jurisdiction Case No. 14726 of 2009
    ===========================================================
    1. Harinandan Singh S/o- Late Banbari Singh R/O- Patahi P.S.- East Patahi Distt-
       East Champaran
    2. Maheshwar Singh S/o- Late Mahabir Singh R/O- Manjhaura P.S.- Riga Distt-
       Sitamarhi.

                                                                .... ....   Petitioner/s
                                         Versus
    1. The State of Bihar through Ravi Mittal Commissioner - Cum - Secretary,
       Department of Finance, old secretariat, government of Bihar, Patna
    2. Afzal Imam Mayor Patna Municipal corporation, Budh Marg Patna
    3. Jai Singh, Municipal Commissioner Patna Municipal corporation, Budh Marg
       Patna
    4. Rajeev Ranjan, Chief Account's officer, Patna Municipal Corporation, Budh
       Marg Patna.
    5. Sailendra Kuma Executive officer Bankipur Anchal Patna Municipal
       Corporation, Lohanipur Patna
    6. Vishal Ananad Executive officer Nutan Rajdhani Anchal 10 Harding Road
       Patna Municipal Corporation Patna

                                                               .... .... Respondent/s
                                                with

    ===========================================================
               Miscellaneous Jurisdiction Case No. 1671 of 2015
 Patna High Court MJC No.1670 of 2015 dt.08-10-2015                                      10




                                           IN
                     Civil Writ Jurisdiction Case No. 14982 of 2009
    ===========================================================
    1. Rajendra S/o- Late Raghuni Manjhi R/O- Purvi Lohanipur P.S.- Kadamkuan
        Distt- Patna
    2. Sahid S/o- Late Yasin R/o- Garahua Tola P.S.- Sultangunj Distt- Patna.
    3. Mano W/o- Late Jagdish R/o- Musallahpur Chai Tola P.S.- Sultangunj Distt-
    4. Sambhoo S/o- Laxhminiya R/o- Nala Road Patna P.S.- Kadamkuan Distt-
        Patna
    5. Nizam S/o- Late Navi Hasan R/o- Khajurbanna P.S.- Sultangunj Distt- Patna
    6. Dwarika S/o- Late Nikku R/o Purvi Lohanipur P.S.- Kadamkuan Distt- Patna
    7. Ajit S/o- Late Chotu R/o- Purvi Lohanipur P.S.- Kadamkuan Distt- Patna
    8. Debanand S/o- Late Jagarnath R/o- Musallahpur Hatt P.S- Sultangunj Distt-
        Patna
    9. Lalbabu S/o- Late Tapeshar R/o- Garhua Tola P.S- Sultangunj Distt- Patna
    10. Kedar S/o- Late Chander R/o- Nala Road Ambedkar Bhavan P.S.- Kadamkuan
        Distt- Patna
    11. Pachwa Devi W/o- Late Rajendra R/o- Nala Road Ambedkar Bhavan P.S.-
        Kadamkuan Distt- Patna
    12. Gopal Prasad S/o- Late Koyali R/o- Garahua Tola P.S- Sultanguj Distt- Patna.
    13. Suresh Manjhi S/o- Mishri Manjhi R/O- Purvi Lohanipur P.S.- Kadamkuan
        Distt- Patna
    14. Pardeep S/o- Late Bhusan R/o- Nala Road Ambedkar Bhavan P.S.-
        Kadamkuan Distt- Patna
    15. Rajgovind S/o- Late Kaushaliya R/o- Musallahpur Hat P.S.- Sultangunj Distt-
        Patna.
    16. Paritosh Kumar S/o- Late Jandhin Prasad Singh alia Janarda Prasad Singh R/o-
        Khajakala Patna City Distt- Patna
    17. Haribans S/o- Late Birai R/o- Bhavarpokhar P.S.- Pirbahor Distt- Patna.
    18. Dasabant Ram S/o- Late Gauri R/o-Ambedkar Nagar Nala Road P.S.-
        Kadamkuan Distt- Patna.
    19. Soni S/o- Fenku R/o- Nala Road Harizan Colony P.S.- Kadamkuan Distt-
        Patna.

                                                                   .... .... Petitioner/s
                                           Versus
    1.   The State of Bihar through Ravi Mittal Commissioner - Cum - Secretary,
         Department of Finance, old secretariat, government of Bihar, Patna
    2.   Afzal Imam Mayor Patna Municipal corporation, Budh Marg Patna
    3.   Jai Singh, Municipal Commissioner Patna Municipal corporation, Budh Marg
         Patna
    4.   Rajeev Ranjan, Chief Account's officer, Patna Municipal Corporation, Budh
         Marg Patna.
    5.   Sailendra Kumar Executive officer Bankipur Anchal Patna Municipal
         Corporation, Lohanipur Patna
    6.   Vishal Ananad Executive officer Nutan Rajdhani Anchal 10 Harding Road
         Patna Municipal Corporation Patna

                                                                   .... .... Respondent/s
                                                with

    ===========================================================
 Patna High Court MJC No.1670 of 2015 dt.08-10-2015                                     11




                   Miscellaneous Jurisdiction Case No. 1811 of 2015
                                          IN
                    Civil Writ Jurisdiction Case No. 14940 of 2009
    ===========================================================
    Manorama D/o Late Sunder R/o Yarpur Ambedkar Colony, P.S. Gardanibagh,
    Distt. - Patna

                                                                  .... .... Petitioner/s
                                          Versus
    1.   The State of Bihar through Ravi Mittal Commissioner - Cum - Secretary,
         Department of Finance, Old Secretariat, Government of Bihar, Patna
    2.   Afzal Imam Mayor Patna Municipal Corporation, Budh Marg Patna
    3.   Jai Singh, Municipal Commissioner Patna Municipal Corporation, Budh Marg,
         Patna null null
    4.   Rajeev Ranjan, Chief Account's officer, Patna Municipal Corporation, Budh
         Marg, Patna null null
    5.   Sailesh Kumar Executive officer Bankipur Anchal Patna Municipal
         Corporation, Lohanipur, Patna
    6.   Vishal Ananad Executive officer Nutan Rajdhani Anchal 10 Harding Road
         Patna Municipal Corporation Patna

                                                                  .... .... Respondent/s
                                                with

    ===========================================================
                    Miscellaneous Jurisdiction Case No. 1918 of 2015
                                            IN
                      Civil Writ Jurisdiction Case No. 13940 of 2009
    ===========================================================
    Girija S/o - Late Jayram R/o - Musalahpur Haat Harizan Colony P.S. - Sultanganj,
    Distt - Patna.

                                                                 .... .... Petitioner/s
                                         Versus
    1.   The State of Bihar through Ravi Mittal Commissioner Cum Secretary,
         Department of Finance, Old Secretariat, Government of Bihar, Patna.
    2.   Afzal Imam Mayor Patna Municipal Corporation, Budh Marg, Patna.
    3.   Jai Singh, Municipal Commissioner Patna Municipal Corporation, Budh Marg,
         Patna.
    4.   Rajeev Ranjan, Chief Accounts Officer, Patna Municipal Corporation, Budh
         Marg, Patna.
    5.   Sailesh Kumar Executive Officer Bankipur Anchal Patna Municipal
         Corporation, Lohanipur, Patna.
    6.   Vishal Ananad Executive Officer Nutan Rajdhani Anchal 10 Harding Road
         Patna Municipal Corporation Patna.

                                                                  .... .... Respondent/s
                                                with

    ===========================================================
               Miscellaneous Jurisdiction Case No. 1916 of 2015
                                      IN
 Patna High Court MJC No.1670 of 2015 dt.08-10-2015                                      12




                    Civil Writ Jurisdiction Case No. 16085 of 2009
    ===========================================================
    1. Sushila D/o- Late Dhaniya, R/o- Mandiri, P.S.- Budha Colony, Distt- Patna
    2. Ramrit S/o- Late Sahdeo, R/o- Old Police Line, P.S.- Sachivalaya, Distt- Patna
    3. Jeerva, W/o- Late Munna R/o- R. Block, P.S.- Sachivalaya, Distt- Patna
    4. Tuntun Ram, S/o- Late Liliya R/o- R. Block, Road No. 8, P.S.- Sachivalaya,
       Distt- Patna
    5. Shivsanker S/o- Late Bansi R/o- Daudpur, P.S.- Masaurhi, Distt- Patna

                                                                 .... ....   Petitioner/s
                                          Versus
    1.    The State of Bihar through Ravi Mittal Commissioner-cum-Secretary,
          Department of Finance, Old Secretariat, Government of Bihar, Patna
    2.    Afzal Imam, Mayor, Patna Municipal Corporation, Budh Marg, Patna
    3.    Jai Singh, Municipal Commissioner, Patna Municipal Corporation, Budh
          Marg, Patna
    4.    Rajeev Ranjan, Chief Account's Officer, Patna Municipal Corporation, Budh
          Marg, Patna
    5.    Sailendra Kumar, Executive Officer, Bankipur Anchal, Patna Municipal
          Corporation, Lohanipur, Patna
    6.    Vishal Ananad, Executive Officer, Nutan Rajdhani Anchal, 10 Harding Road,
          Patna Municipal Corporation, Patna

                                                                .... .... Respondent/s
                                                with

    ===========================================================
                    Miscellaneous Jurisdiction Case No. 1711 of 2015
                                            IN
                      Civil Writ Jurisdiction Case No. 16234 of 2009
    ===========================================================
    1. Devnarayan S/o - Late Bodhan, R/o- Nand Nagar Colony, P.S.- Bahadurpur,
        Distt- Patna
    2. Phulwa W/o- Durga, R/o- Nawbab Ganj Choti Mandir, P.S.- Malsalami, Distt-
        Patna
    3. Basanti D/o- Late Mahabir, R/o- Yarpur, P.S.- Gardanibagh, Distt- Patna
    4. Kalawati D/o- Late Subedar, R/o- Yarpur, P.S.- Gardanibagh, Distt- Patna
    5. Laxhmi S/o- Late Bacchhu R/o- Yarpur, P.S.- Gardanibagh, Distt- Patna
    6. Anish S/o- Ajju Miyan, R/o- Rajabazar, P.S.- Sastrinager, Distt- Patna
    7. Manu Ram S/o- Late Sita Ram R/o- Yarpur, P.S.- Gardanibagh, Distt- Patna
    8. Asharfi S/o- Late Bigan Prasad, R/o- Kidwaipuri, P.S.- Kotwali, Distt- Patna
    9. Rajaram S/o- Late Kumariya R/o- Arya Kumar Road Dinkar Chowk, P.S.-
        Kadamkuan, District- Patna
    10. Sunaina Devi, W/o- Late Ramchandra Paswan R/o- Adalatgunj, Ward No. 20,
        P.S.- Kotwali, Distt.- Patna
    11. Sushila W/o- Late Daulat Ram R/o- Railway Colony Hospital, P.S.- Jakkanpur,
        Distt- Patna
    12. Vishwanath S/o- Late Sant, R/o- Shivpuri, P.S.- Krishna Puri, Distt- Patna

                                                                 .... ....   Petitioner/s
                                     Versus
    1.    The State of Bihar through Ravi Mittal Commissioner-cum-Secretary,
 Patna High Court MJC No.1670 of 2015 dt.08-10-2015                                13




          Department of Finance, Old Secretariat, Government of Bihar, Patna
    2.    Afzal Imam, Mayor, Patna Municipal Corporation, Budh Marg, Patna
    3.    Jai Singh, Municipal Commissioner, Patna Municipal Corporation, Budh
          Marg, Patna
    4.    Rajeev Ranjan, Chief Account's Officer, Patna Municipal Corporation, Budh
          Marg, Patna
    5.    Sailendra Kumar, Executive Officer, Bankipur Anchal, Patna Municipal
          Corporation, Lohanipur, Patna
    6.    Vishal Ananad, Executive Officer, Nutan Rajdhani Anchal, 10 Harding Road,
          Patna Municipal Corporation, Patna

                                                             .... .... Respondent/s
    ===========================================================
    Appearance :
    For the Petitioner/s    Mr. Ganpati Trivedi, Senior Advocate
    (In all the cases)   :  Mr. Manoj Kumar Pandey, Advocate
    For the P.M.C.          Mr. Y.V. Giri, Senior Advocate
    (In all the cases)    : Mr. Ram Jeet Kumar Pandey, Advocate
    For the State
    (In all the cases)    : Mr. Lalit Kishore, PAAG
                            Mr. Madhuresh Prasad, G.P.12
    ===========================================================
    CORAM: HONOURABLE MR. JUSTICE V.N. SINHA
    ORAL JUDGMENT
    Date: 08-10-2015

                         In compliance of my order dated 07.10.2015, Municipal

         Commissioner, Patna Municipal Corporation is present and has filed

         further show cause reiterating the stand taken by him earlier that he

         has not released any fund for payment of arrears of difference of

         salary pursuant to 6th Pay Revision after 24.08.2015. In this

         connection, submission made by the counsel for the petitioners that

         funds have been released under orders dated 01.09.2015 and

         31.08.2015

, Annexure-8 series is wholly misconceived, as perusal of the two orders would indicate that thereunder funds were directed to be released later. Meanwhile, Circle issued cheques dated 01.09.2015 and 31.08.2015 from the fund already entrusted to it, as is appearing Patna High Court MJC No.1670 of 2015 dt.08-10-2015 14 from Annexure-8 series itself.

In the circumstances, I am satisfied that the stand taken by the Municipal Commissioner, Patna Municipal Corporation in the different affidavits is correct. There being paucity of fund with the Corporation, arrears of difference of salary pursuant to 6th Pay Revision be paid to the remaining petitioners as and when fund is available, but before making payment to any other retired or serving employees, contempt petitioners be paid first.

All the contempt petitions are, accordingly, disposed of.

(V.N. Sinha, J.) Arjun/-

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