Madhya Pradesh High Court
Mahendra Singh Rana vs The State Of Madhya Pradesh on 31 October, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 26792 of 2022 (MAHENDRA SINGH RANA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 31-10-2023 Parties through their counsel.
As prayed by learned counsel for the petitioner, list after two weeks.
(SUJOY PAUL) JUDGE rj Signature Not Verified Signed by: RAJESH KUMAR JYOTISHI Signing time: 11/1/2023 10:49:48 AM