Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act] State of Sikkim - Subsection Section 66(3)(e) in Sikkim Co-Operative Societies Act, 1955 (e)to calculate the cost of liquidation. and to determine by what persons and in what proportion they are to he borne;