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[Cites 0, Cited by 0] [Section 210] [Entire Act]

State of Bihar - Subsection

Section 210(1) in The Bihar Motor Vehicles Rules, 1992

(1)In every transport vehicle other than a motor-cab, maxi-cab or a private service vehicle, there shall be an attendant who shall be in such position as to give warning to the driver of any vehicle approaching from the year.