Section 24 in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016
24. Upgradation or Downgradation.
- Considering that promotional avenues in the small cadre of Warehousing Development and Regulatory Authority may be limited, the Authority may consider grant of next higher grade to the officer or staff member while he continues to hold a particular post and responsibility and similarly at any given time an officer belonging to a higher grade in the cadre may in the exigency of service continue to hold a post and discharge responsibilities relating to a post in the immediately lower grade.
