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Patna High Court - Orders

Arti Jaiswal vs Pawan Chaudhary & Ors on 5 April, 2010

Author: Dipak Misra

Bench: Dipak Misra

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   FA No.243 of 2008
                                    ARTI JAISWAL
                                        Versus
                              PAWAN CHAUDHARY & ORS
                                       -----------

7        5/4/2010

Let the defaults be made good within two weeks hence, failing which the appeal shall stand dismissed without further reference to the Bench.

(Dipak Misra, CJ.) (Mihir Kumar Jha, J.) Neyaz/