Punjab-Haryana High Court
National Insurance Company Ltd vs Gurpreet Singh & Anr on 5 February, 2018
Bench: Rajesh Bindal, Anupinder Singh Grewal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
LPA No. 591 of 2017 (O&M)
in CWP No. 12463 of 2014
Date of decision: 5.2.2018
National Insurance Company Limited .. Appellant
vs
Gurpreet Singh and another .. Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal
Hon'ble Mr. Justice Anupinder Singh Grewal
Present: Mr. Paul S. Saini, Advocate, for the appellant.
Mr. Nitin Jain, Advocate, for respondent no. 1.
Rajesh Bindal, J.
Learned counsel for the appellant submitted that the present appeal has been rendered infructuous as the matter in dispute has been settled before the Mediation and Conciliation Centre in this Court.
Ordered accordingly.
(Rajesh Bindal)
Judge
5.2.2018 (Anupinder Singh Grewal)
vs Judge
Whether speaking/ reasoned Yes/No
Whether Reportable Yes/No
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