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Punjab-Haryana High Court

National Insurance Company Ltd vs Gurpreet Singh & Anr on 5 February, 2018

Bench: Rajesh Bindal, Anupinder Singh Grewal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                LPA No. 591 of 2017 (O&M)
                                                in CWP No. 12463 of 2014


                                                Date of decision: 5.2.2018


National Insurance Company Limited                             .. Appellant
                                  vs
Gurpreet Singh and another                                     .. Respondents


Coram:       Hon'ble Mr. Justice Rajesh Bindal
             Hon'ble Mr. Justice Anupinder Singh Grewal


Present:     Mr. Paul S. Saini, Advocate, for the appellant.
             Mr. Nitin Jain, Advocate, for respondent no. 1.


Rajesh Bindal, J.

Learned counsel for the appellant submitted that the present appeal has been rendered infructuous as the matter in dispute has been settled before the Mediation and Conciliation Centre in this Court.

Ordered accordingly.





                                                     (Rajesh Bindal)
                                                           Judge



5.2.2018                                        (Anupinder Singh Grewal)
vs                                                         Judge



Whether speaking/ reasoned                              Yes/No

Whether Reportable                                      Yes/No




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