Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15B(2)] [Section 15B] [Entire Act]

State of Rajasthan - Subsection

Section 15B(2)(a) in The Rajasthan Agricultural Produce Markets Act, 1961

(a)where the sale is made by the producer himself to any person for his domestic consumption in quantity up to four quintals;