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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(e) in The Maharashtra Non-Biodegradable Garbage (Control) Act, 2006

(e)“local authority” means a Municipal Corporation, a Municipal Council, a Nagar panchayat, an Industrial Township, a Cantonment Board, a Village panchayat constituted or continued, under any law for the time being in force;