Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6]

Patna High Court - Orders

Mithilesh Kumar Sinha & Ors vs The Union Of India & Ors on 14 July, 2008

Author: Chandramauli Kr. Prasad

Bench: Chandramauli Kr. Prasad

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  CWJC No.14529 of 2005
                             MITHILESH KUMAR SINHA & ORS
                                            Versus
                                THE UNION OF INDIA & ORS
                                          -----------

16. 14072008 List it before a Bench of which one of us (Dr. Ravi Ranjan, J.) is not a member.

(Chandramauli Kr. Prasad, J.) S.Ali (Dr. Ravi Ranjan, J.)