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State of Rajasthan - Section

Section 29 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

29. Request for up-dation of information.

- Any Head of the Family or an adult member of the Bhamashah Identification number holder family may seek alteration of demographic information, photographs and record of entitlement of its any member or may request for addition and deletion of any of its members in, or from Bhamashah Identification number in accordance with update procedure specified in this Chapter.