Madhya Pradesh High Court
Banvari vs The State Of Madhya Pradesh on 19 October, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 11029 of 2022 (BANVARI Vs THE STATE OF MADHYA PRADESH) Dated : 19-10-2023 Parties through their counsel.
As per office note dated 16.10.2023, appellant Banwari is not present. Accordingly, issue arrest warrant against appellant Banwari on a date to be fixed by the Office.
(SANJEEV S KALGAONKAR) JUDGE Prachi Signature Not Verified Signed by: PRACHI MISHRA Signing time: 10/20/2023 10:32:06 AM