Securities And Exchange Board Of India - Subsection
Section 15(2) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014
(2)Without prejudice to the generality of sub-regulation (1), the offer document or placement memorandum shall,-(i)not be misleading or contain any untrue statements or mis-statements;(ii)not provide for any guaranteed returns to the investors; and(iii)include such other disclosures as may be specified by the Board.
