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State of Madhya Pradesh - Section

Section 27D in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

27D. Confirmation of Scheme.

- The District Committee may confirm the scheme with or without modification after considering the objection or objections, if any, to the scheme of consolidation and the recommendation of the Consolidation Officer. The decision of the District Committee subject to any order that may be passed in appeal by the Commissioner under Section 28, shall be final.