Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act] State of Madhya Pradesh - Subsection Section 59(1)(a) in M.P. Rights of Persons with Disabilities Rules, 2017 (a)Financial Assistance in the areas which are not specifically covered under any scheme and programme of the State Government.