Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(b) in The Maharashtra Project Affected Persons Rehabilitation Act, 1999

(b)to take measures for the speedy rehabilitation of the affected persons under the overall supervision and guidance of the Collector;