Supreme Court - Daily Orders
A Kalaimani And Ors. Etc. Etc. vs The State Of Tamil Nadu And Anr. Etc. Etc. on 28 January, 2020
Bench: L. Nageswara Rao, Hemant Gupta
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NOS.2750-2759 of 2019
IN
CIVIL APPEAL NOS.6190/2019, 6200/2019, 6199/2019,6198/2019,
6196/2019, 6194/2019, 6193/2019, 6192/2019, 6191/2019, 6201/2019
@ CIVIL APPEAL NOS. 6190-6201 OF 2019
A KALAIMANI & ORS. ETC. Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU & ANR. ETC. Respondent(s)
O R D E R
Application for oral hearing is rejected. We have perused the Review Petitions and record of the Civil Appeals and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petitions are, accordingly, dismissed. Pending applications, if any, stand disposed of.
....................J (L.NAGESWARA RAO) ....................J Signature Not Verified (HEMANT GUPTA) Digitally signed by BALA PARVATHI NEW DELHI;
Date: 2020.01.3110:11:04 IST Reason: 28th January, 2020.
ITEM NO.1001 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) Nos.2750-2759/2019 in C.A. Nos.6190-6201/2019 A KALAIMANI & ORS. ETC. Petitioner(s) VERSUS THE STATE OF TAMIL NADU & ANR. ETC. Respondent(s) (FOR ADMISSION and IA No.135847/2019-ORAL HEARING ) Date : 28-01-2020 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE HEMANT GUPTA By Circulation UPON perusing papers the Court made the following O R D E R Application for oral hearing is rejected. The review petitions are dismissed in terms of the signed order. Pending applications, if any, stand disposed of.
(B.Parvathi) (Anand Prakash)
Court Master Court Master
(Signed order is placed on the file)