Chattisgarh High Court
Jata Shankar Mishra vs State Of Chhattisgarh 91 Acqa/25/2016 ... on 19 September, 2018
Author: P. Sam Koshy
Bench: P. Sam Koshy
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NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 6138 of 2018
Jata Shankar Mishra S/o Late Shri Suryamani Mishra, Aged About 67
Years, Retired Assistant Engineer (Sdo), Hydrometeorology, Water
Resources Sub Division 8, Ambikapur, District Surguja (Chhattisgarh).
---Petitioner
Versus
1. State Of Chhattisgarh, Through The Secretary, Department Of Water
Resources, Mahanadi Mantralaya, Naya Raipur, Post Office And Police
Station Naya Raipur, District Raipur (Chhattisgarh).
2. Chief Engineer, Maha Nadi Godavari Kachhar, Water Resources
Department, Raipur, District Raipur (Chhattisgarh).
3. State Of Madhya Pradesh, Through The Secretary, Department Of
Water Resources, Vallabh Bhawan, Bhopal (Madhya Pradesh).
---Respondents
For petitioner : Shri B.D.Guru, Advocate.
For State : Shri Arvind Dubey, Panel Lawyer.
Hon'ble Shri Justice P. Sam Koshy Order on Board 19/09/2018
1. In the instant Writ Petition, the petitioner has retired from service on 30/09/2012 on the post of Assistant Engineer (SDO), Hydrometeorology, Water Resources Sub Division-8, Ambikapur.
2. The grievance of the petitioner is that, though he has retired from service in September-2012, but it is more than 6 years now he has not been paid any retiral dues.
3. The counsel for the petitioner submits that, till the date of retirement, he was not inflicted with any punishment of any nature by which the retiral dues could have been withheld.
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4. The aforesaid facts are not disputed by the State counsel.
5. In the given facts, let the respondent No.1 take a decision in the case of the petitioner so far as releasing of retiral dues is concerned in accordance with the service rules governing the filed within a period of 60 days from the date of receipt of certified copy of this order.
6. It shall be the responsibility of the petitioner to apprise the respondent No.1 of the order passed by this Court.
7. The Writ Petition accordingly stands disposed off.
Sd/-
(P. Sam Koshy)
Sumit JUDGE