Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Odisha - Subsection Section 22(6) in The Orissa Ayurvedic Medicine Act, 1960 (6)All officers and servants of the Council or the Faculty shall be under the direct control and supervision of the President or the Chairman, as the case may be.
