Delhi High Court - Orders
(7) N.K. Sharma vs The General Manager Northern Railway on 26 April, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~7 & 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 893/2022
(7) N.K. SHARMA
..... Petitioner
Through: Mr. Avinash Kumar Trivedi and Mr.
Anurag Kaushik, Adv.
versus
THE GENERAL MANAGER NORTHERN RAILWAY
..... Respondent
Through: Mr. Om Prakash, Adv. (SPC) with
Mr. Chandresh Pratap and Ms. Swati
Mishra, Advs.
Mr. Bhagvan Swarup Shukla, Adv.
(CGSC) with Mr. Sarvan Kumar,
Adv. (GP), Mr. Saksham Sethi, Adv.
+ O.M.P.(I) (COMM.) 203/2022 & IA No. 9822/2022
(34) N.K. SHARMA
..... Petitioner
Through: Mr. Avinash Kumar Trivedi and Mr.
Anurag Kaushik, Adv.
versus
NORTHERN RAILWAY
..... Respondent
Through: Mr. Om Prakash, Adv. (SPC) with
Mr. Chandresh Pratap and Ms. Swati
Mishra, Advs.
Mr. Bhagvan Swarup Shukla, Adv.
(CGSC) with Mr. Sarvan Kumar,
Adv. (GP), Mr. Saksham Sethi, Adv.
Signature Not Verified
Digitally Signed
By:RADHA BISHT
Signing Date:27.04.2023
16:29:52
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 26.04.2023 ARB.P. 893/2022 Respective counsels for the parties have been heard in part. List for further arguments on 13.07.2023. The parties are directed to file their respective written synopsis, not exceeding three pages, before the next date of hearing. O.M.P.(I) (COMM.) 203/2022 Interim orders to continue.
SACHIN DATTA, J APRIL 26, 2023/r Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:27.04.2023 16:29:52