Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Assam - Section Section 26 in Assam Gramdan Act, 1961 26. Power of the Gram Sabha to recover dues. - Any sum due to Gram Sabha shall, on a certificate issued to the Collector by the Gram Sabha, be recoverable by the Collector as an arrear of land revenue.
