Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Bengal Presidency - Section Section 1 in Bengal Tenancy (Amendment) Act, 1898 1. Short title. (1) This Act may be called the Bengal Tenancy (Amendment) Act, 1898;Commencement. Repealed by s. 4 and the Third Schedule of the Amending Act, 1903 (1 of 1903).
