Section 1194(e) in Police Regulations, Bengal , 1943
(e)Before a resident of Nepal is permitted to go on leave, clear instructions shall be taken from him by the Reserve officer regarding his pay, etc., which should be dealt with in one of the three following ways:-(i)Sent by R. T. R. to the British Envoy at the Court of Nepal.(ii)Remitted to the nearest post office by money order at his own cost. In this case very definite instructions as to how the money-order is to be delivered to him must be recorded(iii)Not drawn until he returns from leave.
