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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Jharkhand - Subsection

Section 122(8) in Bihar Education Code, 1961

(8)He is required to select one basic school every year and develop it as a Model institution and carry necessary educational experiments therein with a view to advance and demonstrate the principle of Basic Education.He will be the ex-officio member of the local committees of all the schools under his charge and shall attend as many of the monthly meetings as possible in a planned manner.