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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(1)(d) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(d)aligning all current technical or vocational courses running in the State of West Bengal, or similar technical or Vocational courses in schools, colleges and polytechnics, to job roles at specific National Vocational Educational Qualification Framework or similar Levels, as well as causing integration with National Vocational Educational Qualification Framework norms.