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State of Uttar Pradesh - Section

Section 63 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

63. Definition of "person interested".

- In this Chapter "person interested" includes all persons whether or not recorded in the record of rights claiming to be entitled as intermediaries to the compensation or any part or share therein to be assessed and paid on account of the acquisition of estates under this Act.