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Supreme Court - Daily Orders

Government Of Nct Of Delhi vs Gurbakshish Singh Batra on 5 August, 2022

Bench: Dinesh Maheshwari, Sudhanshu Dhulia

      ITEM NO.3                               COURT NO.12                     SECTION XIV

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

      SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9201/2022

      (Arising out of impugned final judgment and order dated 02-02-2015
      in WP(C) No. 8657/2014 passed by the High Court of Delhi at New
      Delhi)

      GOVERNMENT OF NCT OF DELHI                                          Petitioner(s)

                                                      VERSUS

      GURBAKSHISH SINGH BATRA & ORS.                                      Respondent(s)

      (FOR ADMISSION and I.R. and IA No.94598/2022-CONDONATION OF DELAY
      IN FILING and IA No.94599/2022-EXEMPTION FROM FILING C/C OF THE
      IMPUGNED JUDGMENT and IA No.94600/2022-EXEMPTION FROM FILING O.T. )

      WITH

      Diary No(s). 3096/2022 (XIV)
      (FOR ADMISSION and I.R. and IA No.93873/2022-CONDONATION OF DELAY
      IN FILING and IA No.93874/2022-EXEMPTION FROM FILING C/C OF THE
      IMPUGNED JUDGMENT and IA No.93875/2022-EXEMPTION FROM FILING O.T.)

      Date : 05-08-2022 This petition was called on for hearing today.

      CORAM :
                              HON'BLE MR. JUSTICE DINESH MAHESHWARI
                              HON'BLE MR. JUSTICE SUDHANSHU DHULIA

      For Petitioner(s)                 Mr.   Chandra Prakash, AOR
                                        Mr.   C.P. Rajwar Adv.
                                        Mr.   Vivek Singh, Adv.
                                        Mr.   Abhishek Chaterjee Adv.

      For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice on the applications seeking condonation of delay.

Signature Not Verified

(SHRADDHA MISHRA) Digitally signed by Dr. Mukesh Nasa Date: 2022.08.05 (RANJANA SHAILEY) SENIOR PERSONAL ASSISTANT 15:11:37 IST Reason: COURT MASTER (NSH)