Supreme Court - Daily Orders
Government Of Nct Of Delhi vs Gurbakshish Singh Batra on 5 August, 2022
Bench: Dinesh Maheshwari, Sudhanshu Dhulia
ITEM NO.3 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9201/2022
(Arising out of impugned final judgment and order dated 02-02-2015
in WP(C) No. 8657/2014 passed by the High Court of Delhi at New
Delhi)
GOVERNMENT OF NCT OF DELHI Petitioner(s)
VERSUS
GURBAKSHISH SINGH BATRA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.94598/2022-CONDONATION OF DELAY
IN FILING and IA No.94599/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.94600/2022-EXEMPTION FROM FILING O.T. )
WITH
Diary No(s). 3096/2022 (XIV)
(FOR ADMISSION and I.R. and IA No.93873/2022-CONDONATION OF DELAY
IN FILING and IA No.93874/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.93875/2022-EXEMPTION FROM FILING O.T.)
Date : 05-08-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Chandra Prakash, AOR
Mr. C.P. Rajwar Adv.
Mr. Vivek Singh, Adv.
Mr. Abhishek Chaterjee Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the applications seeking condonation of delay.
Signature Not Verified(SHRADDHA MISHRA) Digitally signed by Dr. Mukesh Nasa Date: 2022.08.05 (RANJANA SHAILEY) SENIOR PERSONAL ASSISTANT 15:11:37 IST Reason: COURT MASTER (NSH)